High Courts03 Feb 2015Dismissed
Defence Public School Vs N.C.T. Government of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0070
Constitution of India, 1950 - Article 21A
COURT ARCHIVE
Delhi High Court judgments
1,37,134 judgments · page 3,740 of 6,857
High Courts03 Feb 2015Dismissed
State of NCT of Delhi Vs Rashid
Delhi High Court · (2015) 02 DEL CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 378, 378(1)Penal Code, 1860 (IPC) - Section 376, 376(2)(f)Protection of Children from Sexual Offences Act, 2012 - Section 4, 6
High Courts02 Feb 2015Dismissed
Narender Singh Rana Vs Director, Nehru Memorial Museum and Library
Delhi High Court · (2015) 2 SLJ 221
Constitution of India, 1950 - Article 14, 226
High Courts02 Feb 2015Partly Allowed
Harbans Kaur and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 148 DRJ 395
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts02 Feb 2015Disposed off
OSS Technologies Pvt. Ltd Vs Regional Provident Fund Commissioner
Delhi High Court · (2015) 145 FLR 1060 : (2015) 2 LLJ 33
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14-B, 7(1), 7(I), 7A, 7-Q
High Courts02 Feb 2015Disposed off
Ram Sumiran Pal Vs State
Delhi High Court · (2015) 3 AD 491
Criminal Procedure Code, 1973 (CrPC) - Section 439, 482Penal Code, 1860 (IPC) - Section 120B, 406, 420
High Courts02 Feb 2015Disposed off
Ankur Madan and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 1 JCC 592
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 406, 498-A
High Courts02 Feb 2015Disposed off
Sree Kumar Textiles (P) Ltd. Vs Union of India and Others
Delhi High Court · (2015) 2 AD 509
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, 7(1), 7(I), 7-A, 7Q
High Courts02 Feb 2015Dismissed
Shri Rajnikant Vs The Commissioner of Police and Others
Delhi High Court · (2015) 02 DEL CK 0296
Constitution of India, 1950 - Article 226, 227Right to Information Act, 2005 - Section 15
High Courts02 Feb 2015Partly Allowed
Gurbakshish Singh Batra Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0203
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)
High Courts02 Feb 2015Dismissed
Ritu Bhatia Vs Ministry of Civil Supplies, Consumer Affairs, and Public Distribution and Others
Delhi High Court · (2015) 3 SLJ 136
Constitution of India, 1950 - Article 14, 226
High Courts02 Feb 2015Dismissed
Noida Mint Employees Union and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0172
Civil Procedure Code, 1908 (CPC) - Section 20(c)Constitution of India, 1950 - Article 226, 226(2)National Capital Region Planning Board Act, 1985 - Section 27
High Courts02 Feb 2015
Sanjeev Mittal Vs Commissioner of Income Tax
Delhi High Court · (2015) 02 DEL CK 0169
High Courts02 Feb 2015Disposed off
Shamsher Gujjar Vs Sartaj Hotel Apartments and Villas Pvt. Ltd. and Others
Delhi High Court · (2015) 2 AD 284
Arbitration and Conciliation Act, 1996 - Section 11(5), 11(6), 17, 7(4)(a), 9Contempt of Courts Act, 1971 - Section 10, 12, 2Criminal Procedure Code, 1973 (CrPC) - Section 340
High Courts02 Feb 2015Dismissed
Jitendra Nath Singh Vs Union of India and Others
Delhi High Court · (2015) LabIC 3203
Border Security Force Act, 1968 - Section 10, 11, 11(2), 48, 50
High Courts02 Feb 2015
Rajesh Kumar Giri and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0153
High Courts02 Feb 2015
Mother Dairy Fruit and Vegetable Private Limited Vs Hatim Ali and Others
Delhi High Court · (2015) 8 AD 378 : AIR 2015 Delhi 132 : (2015) 217 DLT 470 : (2015) 148 DRJ 55
National Dairy Development Board Act, 1987 - Section 2, 42, 43, 44, 8Right to Information Act, 2005 - Section 18, 18(1), 2(a), 2(h), 2(h)(d)(i)
High Courts02 Feb 2015Dismissed
Kailash Chand Vs DTC
Delhi High Court · (2015) 217 DLT 698 : (2015) 148 DRJ 157
Constitution of India, 1950 - Article 311, 311(2)
High Courts02 Feb 2015Dismissed
Deluxe Dentelles Pvt. Ltd. and Others Vs Ishpinder Kochhar and Others
Delhi High Court · (2015) 6 AD 116 : (2015) 218 DLT 645 : (2015) 147 DRJ 693 : (2015) 2 RCR(Rent) 118
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Delhi Rent Control Act, 1958 - Section 14, 50, 6A, 8Evidence Act, 1872 - Section 5
High Courts02 Feb 2015
Sushil Kumar Sharma Vs UOI and Others
Delhi High Court · (2015) 02 DEL CK 0148
Army Act, 1950 - Section 164, 63