High Courts03 Feb 2015Partly Allowed
Krishan Vs State
Delhi High Court · (2015) 02 DEL CK 0229
Criminal Procedure Code, 1973 (CrPC) - Section 374(2), 482Penal Code, 1860 (IPC) - Section 149, 299, 300, 302, 304
COURT ARCHIVE
Delhi High Court judgments
1,37,134 judgments · page 3,739 of 6,857
High Courts03 Feb 2015
Commissioner of Income Tax Vs Bharti Telenet Ltd.
Delhi High Court · (2015) 02 DEL CK 0189
High Courts03 Feb 2015Dismissed
Alok Kumar Vs Pawan Hans Ltd. and Others
Delhi High Court · (2015) 8 AD 644 : (2015) 218 DLT 434
High Courts03 Feb 2015Disposed off
Rishi Singh and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 02 DEL CK 0183
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
High Courts03 Feb 2015
Commissioner of Income Tax Vs Hero Honda Motors Limited
Delhi High Court · (2015) 276 CTR 249 : (2015) 372 ITR 481
High Courts03 Feb 2015
Kamla Devi Vs Union of India and Others
Delhi High Court · (2015) 3 AD 232
Constitution of India, 1950 - Article 226, 32
High Courts03 Feb 2015Allowed
Ankit Gupta and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 02 DEL CK 0171
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts03 Feb 2015Allowed
Rakesh Khatri and Others Vs State (GNCT of Delhi) and Others
Delhi High Court · (2015) 02 DEL CK 0170
Hindu Marriage Act, 1955 - Section 13(b)(i), 13(b)(ii)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts03 Feb 2015Dismissed
Harvinder Singh Vs State
Delhi High Court · (2015) 3 AD 210
Constitution of India, 1950 - Article 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 156(3), 161, 173(2)Evidence Act, 1872 - Section 27, 30
High Courts03 Feb 2015
Commissioner of Income Tax, Delhi VIII Vs Muthoot Financiers and Others
Delhi High Court · (2015) 275 CTR 501 : (2015) 371 ITR 408 : (2015) 230 TAXMAN 95
Income Tax Act, 1961 - Section 10(1), 148, 260-A, 269SS, 269-SS
High Courts03 Feb 2015Disposed off
Rattan Singh Builders Pvt. Ltd. Vs Punj Lloyd Ltd.
Delhi High Court · (2015) 4 AD 712 : (2015) 218 DLT 667
Arbitration and Conciliation Act, 1996 - Section 11Companies Act, 1956 - Section 434
High Courts03 Feb 2015
Saini Constructions Company Vs Delhi Jal Board
Delhi High Court · (2015) 3 AD 93
Contract Act, 1872 - Section 73, 74
High Courts03 Feb 2015Disposed off
Vikas Rana and Others Vs State and Others
Delhi High Court · (2015) 2 AD 718 : (2015) 2 JCC 945
Hindu Marriage Act, 1955 - Section 13(B)(I)Penal Code, 1860 (IPC) - Section 323, 34, 341, 376, 506
High Courts03 Feb 2015Dismissed
Shashi Bala Vs SBM Sr. Secondary School and Others
Delhi High Court · (2015) 2 AD 301 : (2015) 218 DLT 575 : (2015) 148 DRJ 78
Penal Code, 1860 (IPC) - Section 509Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 11, 4
High Courts03 Feb 2015Dismissed
Raj Kachroo Vs EdCIL (India) Ltd. and Others
Delhi High Court · (2015) 02 DEL CK 0158
Comptroller and Auditor-generals (Duties, Powers and Conditions of Service) Act, 1971 - Section 10, 11, 11, 12, 13Constitution of India, 1950 - Article 122, 148, 149, 150, 151
High Courts03 Feb 2015Disposed off
Rare Earth Overseas Vs Container Corporation of India Ltd.
Delhi High Court · (2015) 2 AD 461
Railways Act, 1989 - Section 100, 101, 102, 103, 103
High Courts03 Feb 2015Dismissed
M. Vadivelu Vs Rajkishan and Co. and Others
Delhi High Court · (2015) 145 FLR 842 : (2015) LLR 654
Industrial Disputes Act, 1947 - Section 33(c)(2)
High Courts03 Feb 2015Dismissed
Hongkong and Shanghai and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0155
Industrial Disputes Act, 1947 - Section 10(1), 17(b), 2(s), 36
High Courts03 Feb 2015Dismissed
Prince Kumar and Others Vs The Institute of Company Secretaries of India and Others
Delhi High Court · (2015) 148 DRJ 69 : (2015) 130 SCL 184
Company Secretaries Act, 1980 - Section 23, 3, 3(2), 31, 31(b)Constitution of India, 1950 - Article 14, 19, 19(1)(c)
High Courts03 Feb 2015Dismissed
Akbar Hussain Vs Jai Dev Vashisth
Delhi High Court · (2015) 02 DEL CK 0071