High Courts05 Feb 2015Dismissed
Vijay Kumar Kadam Vs The State and Others
Delhi High Court · (2015) 2 JCC 1044
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 313Penal Code, 1860 (IPC) - Section 228, 323, 342, 354, 376
COURT ARCHIVE
Delhi High Court judgments
1,37,140 judgments · page 3,737 of 6,857
High Courts05 Feb 2015Allowed
Kuldip Kaur Vs Surinder Kaur
Delhi High Court · (2015) 5 AD 321 : (2015) 218 DLT 663
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 129
High Courts05 Feb 2015Allowed
Raj Karan Vs All India Womens Conference
Delhi High Court · (2015) 3 AD 81 : (2015) 1 LLN 651
Industrial Disputes Act, 1947 - Section 11A, 33, 33(2)(b), 33A, 36A
High Courts05 Feb 2015
Commissioner of Income Tax Vs Kuber Mutual Benefit Ltd.
Delhi High Court · (2015) 02 DEL CK 0177
Income Tax Act, 1961 - Section 43DInterest Tax Act, 1974 - Section 2, 2(7), 5
High Courts05 Feb 2015Dismissed
Taj Television India Pvt. Ltd. Vs Fastway Transmission India Pvt. Ltd. and Others
Delhi High Court · (2015) 2 AD 757
Criminal Procedure Code, 1973 (CrPC) - Section 482Telecom Regulatory Authority of India Act, 1997 - Section 14, 14A, 20
High Courts05 Feb 2015
Mangement. of M/S Central Chemist Vs Its Workmen Deen Dayal
Delhi High Court · (2015) 146 FLR 832 : (2015) 1 LLJ 743 : (2015) 2 LLN 104
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 17, 2(j), 2(k)
High Courts05 Feb 2015Disposed off
Shriram General Insurance Co. Ltd. Vs Kusum Lata and Others
Delhi High Court · (2015) 2 ACC 371
Motor Vehicles Act, 1988 - Section 166, 2(c)
High Courts05 Feb 2015Disposed off
Bajaj Allianz General Insurance Co. Ltd. and Others Vs Sarla Katiyar and Others
Delhi High Court · (2015) 02 DEL CK 0132
High Courts05 Feb 2015Disposed off
Tata AIG General Insurance Co. Ltd. Vs Shaheena and Others
Delhi High Court · (2015) 02 DEL CK 0131
High Courts05 Feb 2015Dismissed
Munni Begum Vs Jagbir Singh Yadav and Others
Delhi High Court · (2015) 02 DEL CK 0128
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 7 Rule 11Specific Relief Act, 1963 - Section 34, 5
High Courts05 Feb 2015
State Vs Pradeep Barik
Delhi High Court · (2015) 02 DEL CK 0126
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 378(1)Penal Code, 1860 (IPC) - Section 376, 511
High Courts05 Feb 2015
Commissioner of Central Excise Vs Modern Industrial Enterprises
Delhi High Court · (2015) 319 ELT 624
Central Excises and Salt Act, 1944 - Section 11A, 38A
High Courts05 Feb 2015
Commissioner of Income Tax Vs Garg Cheap Cut Piece House
Delhi High Court · (2015) 371 ITR 291
Income Tax Act, 1961 - Section 133A, 263
High Courts05 Feb 2015
Seema Jain and Others Vs Passive Infra Projects P. Ltd.
Delhi High Court · (2015) 02 DEL CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts05 Feb 2015Allowed
Priyanka Overseas (P) Ltd. and Others Vs State of NCT Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 307, 406, 420
High Courts05 Feb 2015
Orix Auto Infrastructure Services Ltd. Vs Commissioner, DVAT and Others
Delhi High Court · (2015) 3 AD 1 : (2015) 78 VST 490
Constitution of India, 1950 - Article 246(3), 269, 286, 286(1)(a), 286(2)Delhi Sales Tax on Right to Use Goods Act, 2002 - Section 2(n), 3Delhi Value Added Tax Act, 2004 - Section 105, 105(1), 105(1)(b), 106, 14
High Courts05 Feb 2015Dismissed
J.C. Thind Vs UOI and Others
Delhi High Court · (2015) 02 DEL CK 0062
High Courts05 Feb 2015Allowed
Sandeep Vs State (NCT of Delhi)
Delhi High Court · (2015) 02 DEL CK 0061
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Evidence Act, 1872 - Section 106
High Courts05 Feb 2015Dismissed
Aishwarya Financial Services Pvt. Ltd. and Others Vs Future Value Retail Ltd.
Delhi High Court · (2015) 5 ARBLR 141
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 17, 2(1)(e), 20Civil Procedure Code, 1908 (CPC) - Section 20
High Courts05 Feb 2015
Harish Chand Vs Mukesh Kumar and Others
Delhi High Court · (2015) 02 DEL CK 0008
Delhi Rent Control Act, 1958 - Section 14, 14(1)(e), 14-A, 15, 2(e)