High Courts09 Feb 2015
Anjna Chaudhry Vs Director General, Indo Tibetan Border Police Force and Others
Delhi High Court · (2015) 02 DEL CK 0087
Indo-Tibetan Border Police Force Act, 1992 - Section 51, 51(1), 56, 56(1), 57
COURT ARCHIVE
Delhi High Court judgments
1,37,143 judgments · page 3,736 of 6,858
High Courts09 Feb 2015Dismissed
Naresh Gautam Vs State
Delhi High Court · (2015) 02 DEL CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 307, 324, 34
High Courts09 Feb 2015Dismissed
Rajni Jain and Others Vs Parag Jain
Delhi High Court · (2015) 02 DEL CK 0076
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 14(2)
High Courts09 Feb 2015Disposed off
Santosh Kumar Singh and Others Vs Union of India
Delhi High Court · (2015) 02 DEL CK 0075
Constitution of India, 1950 - Article 226
High Courts09 Feb 2015Disposed off
Dwarka Court Bar Association Vs Governor of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0074
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 8(i)
High Courts09 Feb 2015Disposed off
Suresh Chand Jain Vs Rajesh Jain
Delhi High Court · (2015) 02 DEL CK 0072
Delhi Rent Control Act, 1958 - Section 14, 14(1)(e), 25-B(8)
High Courts06 Feb 2015Disposed off
Babloo Vs State (NCT of Delhi)
Delhi High Court · (2015) 2 JCC 1204
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 328, 34, 376 (2)(g), 376(2)(g)
High Courts06 Feb 2015Allowed
Arvind Kumar Arora Vs Management, Mother Dairy
Delhi High Court · (2015) 145 FLR 396 : (2015) LLR 488 : (2015) 3 SLJ 125
Penal Code, 1860 (IPC) - Section 419, 420, 468, 471
High Courts06 Feb 2015Dismissed
Krishan Kumar Vats Vs BSES Yamuna Power Ltd. and Others
Delhi High Court · (2015) 02 DEL CK 0188
Constitution of India, 1950 - Article 226
High Courts06 Feb 2015Dismissed
Mother Dairy Vs Arvind Kumar Arora
Delhi High Court · (2015) 5 AD 308 : (2015) 218 DLT 362 : (2015) 1 LLN 659
Industrial Disputes Act, 1947 - Section 11(A), 2(s)Penal Code, 1860 (IPC) - Section 419, 420, 468, 471
High Courts06 Feb 2015
GMR Chhattisgarh Energy Limited Vs Union of India and Others
Delhi High Court · (2015) 5 AD 667 : (2015) 218 DLT 322
Constitution of India, 1950 - Article 14
High Courts06 Feb 2015Disposed off
Krishna Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2015) 02 DEL CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 164, 26Penal Code, 1860 (IPC) - Section 324, 375, 376, 392, 458
High Courts06 Feb 2015Disposed off
Assistant Provident Fund Commissioner, (South) Vs Shalom Restaurant
Delhi High Court · (2015) 145 FLR 712 : (2015) 3 LLJ 12 : (2015) LLR 361
Constitution of India, 1950 - Article 14, 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, 14-B, 15, 17, 6Employees State Insurance Act, 1948 - Section 85-B
High Courts06 Feb 2015Disposed off
Arun Kumar Jain and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 02 DEL CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts06 Feb 2015Disposed off
Idha Iron and Steel Company Ltd. and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0088
Mines and Minerals (Development and Regulation) Act, 1957 - Section 11(3), 5(1)
High Courts06 Feb 2015Disposed off
Castrol Limited and Others Vs Harshal Mahajan and Others
Delhi High Court · (2015) 61 PTC 646
High Courts06 Feb 2015
Sadanand Properties Pvt. Ltd. and Others Vs Punjab National Bank and Others
Delhi High Court · (2015) 02 DEL CK 0085
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151, 9Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 34, 35
High Courts06 Feb 2015Disposed off
Abhipra Capital Ltd. and Others Vs State and Others
Delhi High Court · (2015) 02 DEL CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 307, 34, 406, 409
High Courts06 Feb 2015
Avinash Em Projects Private Limited Vs Gail (India) Limited
Delhi High Court · (2015) 3 AD 623
Companies Act, 1956 - Section 2Constitution of India, 1950 - Article 14, 19(1) (g), 19(6), 226
High Courts06 Feb 2015
K.S. Bhatnagar Vs State and Others
Delhi High Court · (2015) 02 DEL CK 0003
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 190, 197, 200, 482, 91Delhi Police Act, 1978 - Section 140