COURT ARCHIVE

Delhi High Court judgments

1,37,168 judgments · page 3,734 of 6,859

High Courts11 Feb 2015

Nisar Ahmed Vs Agyapal Singh

Delhi High Court · (2015) 02 DEL CK 0282

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151Delhi Rent Control Act, 1958 - Section 14 (1) (e), 14(1) (e), 25-B, 25-B(8)Evidence Act, 1872 - Section 116

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High Courts11 Feb 2015Dismissed

R. Kannan Vs Union of India and Others

Delhi High Court · (2015) 02 DEL CK 0243

Constitution of India, 1950 - Article 14, 226Insurance Regulatory and Development Authority Act, 1999 - Section 4, 7

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High Courts11 Feb 2015

Batool Dawood and Others Vs Additional Director, Directorate of Enforcement, Govt. of India

Delhi High Court · (2015) 02 DEL CK 0236

Constitution of India, 1950 - Article 226Foreign Exchange Management Act, 1999 - Section 19, 19(2), 35, 49(3), 49(4)Foreign Exchange Regulation Act, 1973 - Section 18(2), 18(3), 19(2), 52, 52(2)

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High Courts11 Feb 2015Dismissed

Suresh Chand Jain Vs Director General and Others

Delhi High Court · (2015) 2 SLJ 230

Constitution of India, 1950 - Article 226, 311

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High Courts11 Feb 2015Disposed off

Naveen Dahiya Vs GNCT of Delhi and Others

Delhi High Court · (2015) 149 DRJ 157 : (2015) 3 SLJ 144

Constitution of India, 1950 - Article 16(1), 16(4), 226

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High Courts11 Feb 2015

Vishwanath Chugh Vs Krishan Lal Chugh and Others

Delhi High Court · (2015) 02 DEL CK 0231

Hindu Succession Act, 1956 - Section 14

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High Courts11 Feb 2015Dismissed

State Vs Wajid

Delhi High Court · (2015) 02 DEL CK 0230

Criminal Procedure Code, 1973 (CrPC) - Section 164Limitation Act, 1963 - Section 5

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High Courts11 Feb 2015Allowed

Amit Pal Vs Union of India and Others

Delhi High Court · (2015) 02 DEL CK 0227

Constitution of India, 1950 - Article 14, 226Representation of the People Act, 1950 - Section 20

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High Courts11 Feb 2015Allowed

Northern Coalfields Limited Vs D.B. Goswami and Others

Delhi High Court · (2015) 02 DEL CK 0226

Constitution of India, 1950 - Article 338, 338(8)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47, 58, 59, 61, 62

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High Courts11 Feb 2015Allowed

N.R. Parashar Vs Managing Committee Cambridge School Sriniwaspuri and Others

Delhi High Court · (2015) 02 DEL CK 0225

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High Courts11 Feb 2015Dismissed

Centaur Hotel Employees Union (Regd.) and Others Vs Hotel Corporation of India Ltd. and Others

Delhi High Court · (2015) 02 DEL CK 0224

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High Courts11 Feb 2015

Commissioner of Income Tax-II Vs Micron Steels Pvt. Ltd. and Others

Delhi High Court · (2015) 372 ITR 386 : (2015) 233 TAXMAN 120

Companies Act, 1956 - Section 391, 394, 481Income Tax Act, 1961 - Section 140, 143(2), 147, 148, 153C

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High Courts11 Feb 2015

Mohan S. Lakhani Vs Income Tax Officer and Others

Delhi High Court · (2015) 02 DEL CK 0218

General Clauses Act, 1897 - Section 7

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High Courts11 Feb 2015

Alstom India Ltd. Vs Union of India and Others

Delhi High Court · (2015) 320 ELT 421 : (2015) 33 GSTR 275

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High Courts11 Feb 2015Allowed

Jay Pratap Singh Vs Union of India and Others

Delhi High Court · (2015) 5 AD 303 : (2015) 218 DLT 670

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High Courts11 Feb 2015Allowed

GCG Transglobal Housing Project Pvt. Ltd. Vs Surakshit Exports Private Ltd. and Others

Delhi High Court · (2015) 02 DEL CK 0194

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

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High Courts11 Feb 2015Disposed off

Alpha Tiger Cyprus Investments Ltd. and Others Vs Shakti Nath and Others

Delhi High Court · (2015) 4 ARBLR 401

Arbitration and Conciliation Act, 1996 - Section 17, 2(e), 34, 36, 9Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5Constitution of India, 1950 - Article 142

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High Courts11 Feb 2015Allowed

Jagdeo Singh and Others Vs State

Delhi High Court · (2015) 3 AD 268

Arms Act, 1959 - Section 25, 39Criminal Procedure Code, 1973 (CrPC) - Section 311, 313, 437AEvidence Act, 1872 - Section 10, 63, 65, 65A, 65B

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High Courts11 Feb 2015Dismissed

Amitabh Singh Vs Union of India and Others

Delhi High Court · (2015) 02 DEL CK 0134

Constitution of India, 1950 - Article 226

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High Courts11 Feb 2015

Davinder Kumar Chadha and Others Vs Pushpa Rani Sahani

Delhi High Court · (2015) 02 DEL CK 0130

Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14, 14(1)(e), 25-B, 25-B(5), 25-B(6)Penal Code, 1860 (IPC) - Section 323, 34, 341, 427, 462

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