High Courts18 Feb 2015Dismissed
International Hispacol S.A. Vs Castmaster Enterprise Pvt. Ltd.
Delhi High Court · (2015) 4 ARBLR 328
Arbitration and Conciliation Act, 1996 - Section 2 (f), 2(f), 45, 8
COURT ARCHIVE
Delhi High Court judgments
1,37,184 judgments · page 3,732 of 6,860
High Courts18 Feb 2015Dismissed
Darshan Kumar Vs Punjab National Bank and Others
Delhi High Court · (2015) 02 DEL CK 0264
Constitution of India, 1950 - Article 14, 226
High Courts18 Feb 2015
Aloke Perial (HUF) and Others Vs Piyush Residence Pvt. Ltd. and Others
Delhi High Court · (2015) 02 DEL CK 0262
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts18 Feb 2015
Commissioner of Income Tax-VIII Vs H.P. Goel
Delhi High Court · (2015) 02 DEL CK 0261
High Courts18 Feb 2015Disposed off
Ram Suresh Vs Bunty and Others
Delhi High Court · (2015) 02 DEL CK 0259
High Courts18 Feb 2015Dismissed
HDFC ERGO General Insurance Co. Ltd. Vs AISA and Others
Delhi High Court · (2015) 2 ACC 160
Motor Vehicles Act, 1988 - Section 149(2), 149(2) (a) (i), 149(2) (a) (ii)
High Courts18 Feb 2015Disposed off
New India Assurance Co. Ltd. Vs Mukesh Kumar and Others
Delhi High Court · (2015) 02 DEL CK 0257
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Motor Vehicles Act, 1988 - Section 149(2), 149(2) (a) (i), 149(2) (a) (ii), 149(2) (a)(ii)
High Courts18 Feb 2015Dismissed
Sarda Energy and Minerals Ltd. Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0253
High Courts18 Feb 2015Dismissed
TRG Industries Pvt. Ltd. Vs N.H.P.C. Ltd.
Delhi High Court · (2015) 5 AD 440 : (2015) 2 ARBLR 352 : (2015) 218 DLT 611
Arbitration Act, 1940 - Section 30, 33Arbitration and Conciliation Act, 1996 - Section 15, 34, 34(2)Contract Act, 1872 - Section 55
High Courts18 Feb 2015Disposed off
Forbes Facility Services Pvt. Ltd. Vs G.B. Pant Hospital
Delhi High Court · (2015) 02 DEL CK 0120
Arbitration and Conciliation Act, 1996 - Section 9
High Courts18 Feb 2015Dismissed
SBI Staff Residents Welfare Society Vs Delhi Development Authority and Others
Delhi High Court · (2015) 5 AD 497 : (2015) 218 DLT 565
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1Constitution of India, 1950 - Article 21, 226, 227, 32Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 3, 9
High Courts18 Feb 2015Dismissed
Rajender Singh Vs State Bank of India
Delhi High Court · (2015) 3 AD 447 : (2015) 2 LLJ 139 : (2015) LLR 367
Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 10Industrial Disputes Act, 1947 - Section 33C(2)
High Courts18 Feb 2015Dismissed
Krishan Gopal and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0048
High Courts18 Feb 2015Allowed
Bhim Singh and Others Vs Rajiv Kumar and Others
Delhi High Court · (2015) 02 DEL CK 0036
Motor Vehicles Act, 1988 - Section 102, 149(2), 149(2)(a)(i), 149(2)(a)(ii), 155Penal Code, 1860 (IPC) - Section 306
High Courts13 Feb 2015Dismissed
Salim Khan Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 3 JCC 1515
Criminal Procedure Code, 1973 (CrPC) - Section 401Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts13 Feb 2015Dismissed
Joginder Singh Sethi Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 3 JCC 1510
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 228, 308, 341
High Courts13 Feb 2015Dismissed
Varun Industries Ltd. and Others Vs S.E. Investments Ltd.
Delhi High Court · (2015) 2 ARBLR 344
Arbitration and Conciliation Act, 1996 - Section 17, 28(3), 31, 37(2)(b), 9Civil Procedure Code, 1908 (CPC) - Section 151
High Courts13 Feb 2015
Mayur Recreational and Dev. Ltd. VsCommissioner of Income Tax
Delhi High Court · (2015) 02 DEL CK 0283
Delhi Rent Control Act, 1958 - Section 22, 23, 23(1), 6, 9(2)
High Courts13 Feb 2015Dismissed
State Vs Ram Kishan and Others
Delhi High Court · (2015) 02 DEL CK 0265
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Dowry Prohibition Act, 1961 - Section 2, 3, 4Evidence Act, 1872 - Section 113, 113-B
High Courts13 Feb 2015Dismissed
Roshan Bhimrao Patil Vs The Secretary, Department of Electronics and Information Technology and Others
Delhi High Court · (2015) 02 DEL CK 0263
Constitution of India, 1950 - Article 14, 16, 16(1), 226, 233(1)