CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,37,168 judgments · page 3,733 of 6,859

High Courts12 Feb 2015Disposed off

Uday Kumar Yadav Vs State (NCT of Delhi)

Delhi High Court · (2015) 02 DEL CK 0213

Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12(3)(a)(i)(ii), 15, 16, 2(y), 32Juvenile Justice Act, 1986 - Section 18, 2(h), 26, 3
Read judgment
High Courts12 Feb 2015Dismissed

Achal Singh Vs UOI

Delhi High Court · (2015) 02 DEL CK 0197

Border Security Force Act, 1968 - Section 16(d), 19(a), 19(b), 19(d), 20(b)
Read judgment
High Courts12 Feb 2015Disposed off

Promila Gulati Vs Anil Gulati

Delhi High Court · (2015) 149 DRJ 195

Benami Transactions (Prohibition) Act, 1988 - Section 2(a), 4, 4(1), 4(2), 4(3)Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 11Evidence Act, 1872 - Section 91, 92
Read judgment
High Courts11 Feb 2015

Sudhir Chaudhry and Others Vs State

Delhi High Court · (2015) 2 JCC 1447

Constitution of India, 1950 - Article 20 (3), 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 161(2), 311A, 482Penal Code, 1860 (IPC) - Section 120B, 384, 420, 511
Read judgment