High Courts20 Feb 2015Disposed off
Kishan and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 02 DEL CK 0305
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 34, 341
COURT ARCHIVE
Delhi High Court judgments
1,37,194 judgments · page 3,730 of 6,860
High Courts20 Feb 2015Disposed off
Hari Saran Sharma and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0304
Criminal Procedure Code, 1973 (CrPC) - Section 156 (3), 320, 482Penal Code, 1860 (IPC) - Section 147, 149, 307, 308, 323
High Courts20 Feb 2015
Sumer Singh Salkan Vs Reema and Others
Delhi High Court · (2015) 3 AD 361
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 151Criminal Procedure Code, 1973 (CrPC) - Section 161, 91Delhi Police Act, 1978 - Section 140
High Courts20 Feb 2015Dismissed
Bajaj Allianz Gen Insurance Co Ltd. Vs Meena and Others
Delhi High Court · (2015) 02 DEL CK 0295
Motor Vehicles Act, 1988 - Section 147(5), 149(1)
High Courts20 Feb 2015
Oriental Insurance Co. Ltd. Vs Warish Ahmed and Others
Delhi High Court · (2015) 02 DEL CK 0293
High Courts20 Feb 2015Disposed off
National Insurance Co Ltd. Vs Salma Farheen and Others
Delhi High Court · (2015) 02 DEL CK 0292
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 158, 166
High Courts20 Feb 2015
Natwar Rateria Vs CBI
Delhi High Court · (2015) 2 JCC 1086
Criminal Procedure Code, 1973 (CrPC) - Section 227, 325, 360Evidence Act, 1872 - Section 10Penal Code, 1860 (IPC) - Section 120A, 120B
High Courts20 Feb 2015
Radhika Bahl Vs D.K. Upadhyaya Dig (PERS)
Delhi High Court · (2015) 02 DEL CK 0285
High Courts20 Feb 2015Dismissed
Ramesh Chander Gupta Vs Kanta Gupta
Delhi High Court · (2015) 02 DEL CK 0281
High Courts20 Feb 2015Disposed off
Delhi Waste Management Limited Vs Municipal Corporation of Delhi
Delhi High Court · (2015) 4 AD 586
Delhi Municipal Corporation Act, 1957 - Section 143
High Courts20 Feb 2015Dismissed
Mahanagar Telephone Nigam Limited Vs Fujitshu India Private Limited
Delhi High Court · (2015) 2 ARBLR 332
Arbitration and Conciliation Act, 1996 - Section 34, 34(2), 37
High Courts20 Feb 2015Allowed
Mukul Gupta Vs Management Development Institute and Others
Delhi High Court · (2015) 7 AD 155 : (2015) 219 DLT 321
Civil Procedure Code, 1908 (CPC) - Section 141, 20(c)Constitution of India, 1950 - Article 12, 226, 311
High Courts20 Feb 2015Dismissed
Rajneesh Kumar Vs State Farms Corporation of India Ltd.
Delhi High Court · (2015) LLR 405
Constitution of India, 1950 - Article 226, 227
High Courts20 Feb 2015Dismissed
Rai Foundation Vs The Director Directorate of Enforcement and Others
Delhi High Court · (2015) 02 DEL CK 0105
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Prevention of Money-Laundering Act, 2002 - Section 17, 18, 26, 3, 42
High Courts20 Feb 2015Dismissed
V.K. Kadyan Vs P.K. Gupta
Delhi High Court · (2015) 02 DEL CK 0097
Constitution of India, 1950 - Article 226, 227Contempt of Courts Act, 1971 - Section 2(b)
High Courts20 Feb 2015Disposed off
Oriental Insurance Co. Ltd. Vs Manura and Others
Delhi High Court · (2015) 02 DEL CK 0041
Motor Vehicles Act, 1988 - Section 133, 166, 2(c)Penal Code, 1860 (IPC) - Section 279, 304A, 337, 338
High Courts20 Feb 2015Allowed
ICICI Lombard General Ins. Co. Ltd. Vs Pramila and Others
Delhi High Court · (2015) 02 DEL CK 0040
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 2, Order 12 Rule 6, Order 20A Rule 20A, Order 37 Rule 37, 35Criminal Procedure Code, 1973 (CrPC) - Section 195Motor Vehicles Act, 1988 - Section 163-A, 165, 166, 166, 167
High Courts20 Feb 2015Dismissed
Ebony Retail Holdings Ltd. Vs Shanti Prakash Gupta and Others
Delhi High Court · (2015) 4 AD 225
Companies Act, 1956 - Section 433(e), 434(1), 439, 449, 450
High Courts19 Feb 2015Dismissed
Ram Ditti and Others Vs Delhi Development Authority and Others
Delhi High Court · (2015) 02 DEL CK 0347
High Courts19 Feb 2015
Commissioner of Income Tax Vs Nishi Mehra and Others
Delhi High Court · (2015) 02 DEL CK 0345
Income Tax Act, 1961 - Section 142A, 147, 148, 153A, 158BC