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Delhi High Court judgments

1,37,194 judgments · page 3,729 of 6,860

High Courts23 Feb 2015Dismissed

Durha Machines Pvt. Ltd. and Others Vs State Bank of Patiala

Delhi High Court · (2015) 2 BC 420 : (2015) 148 DRJ 427

Banking Regulation Act, 1949 - Section 21, 35ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)
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High Courts23 Feb 2015Allowed

Hindustan Times Limited Vs Aita Ram

Delhi High Court · (2015) 221 DLT 460 : (2015) LabIC 3542 : (2015) 2 LLJ 111 : (2015) 2 LLN 646 : (2015) LLR 411

Industrial Disputes Act, 1947 - Section 18(1), 25(FF), 25FF, 25-FF, 33-C(2)
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High Courts23 Feb 2015Allowed

Manju Devi Vs Partap Singh

Delhi High Court · (2015) 6 AD 518 : (2015) 219 DLT 260 : (2015) 2 RCR(Rent) 423

Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1)(e), 25B(4), 25B(8)
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High Courts23 Feb 2015

Runche Damai Vs State

Delhi High Court · (2015) 3 AD 117 : (2015) 3 Crimes 651 : (2015) 2 JCC 833

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 118, 157, 8Penal Code, 1860 (IPC) - Section 2 (f), 376
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High Courts20 Feb 2015Dismissed

Nizamuddin Vs Ramzani

Delhi High Court · (2015) 3 AD 617 : (2015) 219 DLT 235 : (2015) 149 DRJ 258

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 39 Rule 2AConstitution of India, 1950 - Article 227Contempt of Courts Act, 1971 - Section 10, 12, 13, 2(b)
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