High Courts24 Feb 2015Allowed
Zahid Khan Vs Arun Mandal and Others
Delhi High Court · (2015) 02 DEL CK 0311
Penal Code, 1860 (IPC) - Section 279, 338
COURT ARCHIVE
Delhi High Court judgments
1,37,196 judgments · page 3,728 of 6,860
High Courts24 Feb 2015
Satish Kumar Sood Vs Sizzler Restaurant Pvt. Ltd.
Delhi High Court · (2015) 02 DEL CK 0309
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10Registration Act, 1908 - Section 49Transfer of Property Act, 1882 - Section 17
High Courts24 Feb 2015Dismissed
Tractel Tirfor India Pvt. Ltd. Vs Nehru Place Hotels Ltd. and Others
Delhi High Court · (2015) 2 AD 721 : (2015) 2 ARBLR 156 : (2015) 218 DLT 558 : (2015) 148 DRJ 598
Arbitration and Conciliation Act, 1996 - Section 34, 34 (2) (b) (ii)Penal Code, 1860 (IPC) - Section 288, 304A
High Courts24 Feb 2015
Padmini Hindupur Vs Abhijit S. Bellur
Delhi High Court · (2015) 02 DEL CK 0279
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 13, 13(b), 20Hindu Marriage Act, 1955 - Section 9
High Courts24 Feb 2015Dismissed
Jayaswal NECO Industries Ltd. Vs Sarda Energy and Minerals Ltd. and Others
Delhi High Court · AIR 2015 Delhi 115 : (2015) 5 FLT 477
Forest (Conservation) Act, 1980 - Section 2Mines and Minerals (Development and Regulation) Act, 1957 - Section 11(2), 19, 3(c), 3(d), 3(g)
High Courts24 Feb 2015
Kanhaiya and Others Vs State and Others
Delhi High Court · (2015) 2 JCC 859
Penal Code, 1860 (IPC) - Section 302, 304, 308, 34
High Courts24 Feb 2015Dismissed
R.K. Saxena Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0098
Constitution of India, 1950 - Article 226
High Courts24 Feb 2015Dismissed
State of NCT of Delhi Vs Naresh and Others
Delhi High Court · (2015) 2 JCC 1092
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302, 34, 506
High Courts24 Feb 2015
Sonu Vs State of NCT of Delhi
Delhi High Court · (2015) 3 JCC 1481
Penal Code, 1860 (IPC) - Section 100, 300, 302, 304, 307
High Courts24 Feb 2015
Commissioner of Income Tax Vs Nortel Networks India A. Pvt. Ltd.
Delhi High Court · (2015) 281 CTR 314 : (2015) 375 ITR 183
High Courts23 Feb 2015Dismissed
Fortune Metals Ltd. Vs Kanwar Enterprises Pvt. Ltd.
Delhi High Court · (2015) 02 DEL CK 0427
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7, Order 8 Rule 8
High Courts23 Feb 2015Allowed
Bipin Jain Vs Abhey Kumar Jain
Delhi High Court · (2015) 7 AD 507 : (2015) 219 DLT 319
High Courts23 Feb 2015
SNE India Pvt. Ltd. Vs Commissioner of Central Excise
Delhi High Court · (2015) 319 ELT 627
High Courts23 Feb 2015Allowed
Paramjeet Singh Khurana Vs Punjab and Sind Bank
Delhi High Court · (2015) 02 DEL CK 0362
Constitution of India, 1950 - Article 226
High Courts23 Feb 2015Disposed off
Subhash Chander Vs Siddharth Singhal
Delhi High Court · (2015) 149 DRJ 239
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 37 Rule 1, Order 38 Rule 5, Order 39 Rule 1
High Courts23 Feb 2015Disposed off
Union of India and Others Vs Devender Kumar
Delhi High Court · (2015) 3 AD 257
Constitution of India, 1950 - Article 226
High Courts23 Feb 2015Partly Allowed
Priyaneet Kaur and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0342
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts23 Feb 2015Dismissed
ICICI Lombard General Insurance Company Ltd. Vs Lal Babu Jha and Others
Delhi High Court · (2015) 149 DRJ 16
Motor Vehicles Act, 1988 - Section 149(2), 149(2)(a) (ii), 149(2)(a)(i), 149(2)(a)(ii), 2(c)
High Courts23 Feb 2015
Commissioner of VAT Vs Jupitor Exports
Delhi High Court · (2015) 02 DEL CK 0303
Criminal Procedure Code, 1973 (CrPC) - Section 173, 320, 320(1), 320(8), 482Delhi Sales Tax Act, 1975 - Section 10, 11, 12, 13, 21Delhi Value Added Tax Act, 2004 - Section 106, 106(2), 106(3), 106(4), 45
High Courts23 Feb 2015
Shanghai Electric Group Co. Ltd. Vs Director of Income Tax-II
Delhi High Court · (2015) 376 ITR 46
Income Tax Act, 1961 - Section 253(2A), 263