COURT ARCHIVE

Delhi High Court judgments

1,37,196 judgments · page 3,727 of 6,860

High Courts25 Feb 2015Dismissed

Naveen Malhotra Vs State (Govt. of NCT of Delhi) and Others

Delhi High Court · (2015) 02 DEL CK 0308

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 296, 407Negotiable Instruments Act, 1881 (NI) - Section 137, 138, 145, 145(2)

High Courts25 Feb 2015Dismissed

Shiv Industries Vs Tata Power Delhi Distribution Ltd.

Delhi High Court · (2015) 02 DEL CK 0144

Electricity Act, 2003 - Section 108

High Courts25 Feb 2015Allowed

Anita Soharu Guleria and Others Vs Director of Education and Others

Delhi High Court · (2015) 02 DEL CK 0125

Constitution of India, 1950 - Article 21A, 226, 30, 41, 45Delhi School Education Act, 1973 - Section 10, 11, 15

High Courts25 Feb 2015Dismissed

North Delhi Power Ltd. Vs Sarover Hospital and Others

Delhi High Court · (2015) 02 DEL CK 0059

Criminal Procedure Code, 1973 (CrPC) - Section 278, 378, 378 (4), 378(4), 378(5)

High Courts25 Feb 2015Dismissed

Satnarain Singh Vs Union of India and Others

Delhi High Court · (2015) 02 DEL CK 0035

Constitution of India, 1950 - Article 226Prevention of Corruption Act, 1988 - Section 13(1) (e), 13(2)

High Courts25 Feb 2015

Commissioner of Income Tax-VI Vs Wellworth Construction Udyog Ltd.

Delhi High Court · (2015) 02 DEL CK 0021

Income Tax Act, 1961 - Section 143(3), 147, 68

High Courts24 Feb 2015Dismissed

R.P. Sharma Vs D.K. Kaushik

Delhi High Court · (2015) 234 DLT 552

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Hindu Succession Act, 1956 - Section 19

High Courts24 Feb 2015Dismissed

Surjeet Singh Kalra and Others Vs Darshan Lal and Others

Delhi High Court · (2015) 5 AD 230

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 144, 151Delhi Rent Control Act, 1958 - Section 14(1)(b)

High Courts24 Feb 2015Dismissed

Maya Devi Vs Rafeeqa Khatoon

Delhi High Court · (2015) 5 AD 271

Delhi Rent Control Act, 1958 - Section 14(2), 15(1), 15(1)(a), 15(4)

High Courts24 Feb 2015Allowed

ICICI Lombard General Insurance Co. Ltd. Vs Jitender Kumar and Others

Delhi High Court · (2015) 2 ACC 521

Motor Vehicles Act, 1988 - Section 158(6), 166

High Courts24 Feb 2015Allowed

King Point Enterprises Co. Ltd. Vs Ali Asgar and Others

Delhi High Court · (2015) 62 PTC 267

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4

High Courts24 Feb 2015Dismissed

Hanuman Dass Goel and Others Vs Poonam Chand Goel and Others

Delhi High Court · (2015) 4 AD 673

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Registration Act, 1908 - Section 17, 23, 4

High Courts24 Feb 2015

Delhi Development Authority Vs Sher Nabi Chaman and Others

Delhi High Court · (2015) 148 DRJ 673

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39Constitution of India, 1950 - Article 227

High Courts24 Feb 2015

Narcotics Control Bureau Vs Nthadiseng Josephina Bulaya and Others

Delhi High Court · (2015) 4 AD 561

Criminal Procedure Code, 1973 (CrPC) - Section 293, 313, 377, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 25A, 29, 50, 54, 57

High Courts24 Feb 2015Disposed off

Commisioner of Police and Others Vs Ex Const Raj Kumar

Delhi High Court · (2015) 02 DEL CK 0354

Constitution of India, 1950 - Article 14, 21, 226, 311(2)

High Courts24 Feb 2015Disposed off

Radha Krishan Vs Union of India and Others

Delhi High Court · (2015) 149 DRJ 282

High Courts24 Feb 2015Allowed

Neeraj and Others Vs State (Govt. of NCT of Delhi)

Delhi High Court · (2015) 3 AD 497

Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 302, 34

High Courts24 Feb 2015Dismissed

State Vs Neeraj Lal

Delhi High Court · (2015) 02 DEL CK 0331

Criminal Procedure Code, 1973 (CrPC) - Section 378(1)Penal Code, 1860 (IPC) - Section 201, 302, 363, 364

High Courts24 Feb 2015Disposed off

Pradeep Kumar and Others Vs State Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 02 DEL CK 0318

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A

High Courts24 Feb 2015Dismissed

Dilip Kumar Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 02 DEL CK 0313

Civil Procedure Code, 1908 (CPC) - Section 148, 151Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 51, 52