COURT ARCHIVE

Delhi High Court judgments

1,37,198 judgments · page 3,726 of 6,860

High Courts26 Feb 2015Dismissed

New India Assurane Co. Ltd. Vs Arti Devi and Others

Delhi High Court · (2015) 02 DEL CK 0349

Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 166, 2(c)Penal Code, 1860 (IPC) - Section 279, 304A, 304-A

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High Courts26 Feb 2015Disposed off

Tasleem Vs State (G.N.C.T. of Delhi)

Delhi High Court · (2015) 3 AD 769

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 201, 302, 376(2)(f), 506

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High Courts26 Feb 2015Dismissed

Ajit R. Kyal Vs CBI

Delhi High Court · (2015) 02 DEL CK 0339

Criminal Procedure Code, 1973 (CrPC) - Section 313, 315, 482, 91Penal Code, 1860 (IPC) - Section 120B, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)

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High Courts26 Feb 2015Dismissed

National Highways Authority of India Vs D.S. Toll Road Ltd. and Others

Delhi High Court · (2015) 3 AD 296 : (2015) 2 ARBLR 416

Arbitration and Conciliation Act, 1996 - Section 16, 16(3), 17, 31(8), 31(8)(a)

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High Courts26 Feb 2015Disposed off

National Insurance Company Ltd. Vs Shabana and Others

Delhi High Court · (2015) 2 AnWR 719

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High Courts26 Feb 2015

Commissioner of Income Tax Vs Engineers India Ltd.

Delhi High Court · (2015) 4 AD 1 : (2015) 275 CTR 354 : (2015) 373 ITR 377 : (2015) 232 TAXMAN 287

Income Tax Act, 1961 - Section 10(33), 115WE, 115WJ, 139, 140

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High Courts26 Feb 2015Allowed

New India Assurance Company Ltd. Vs Rukma Devi and Others

Delhi High Court · (2015) 02 DEL CK 0325

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High Courts26 Feb 2015Allowed

Kalawati Devi and Others Vs Anil Kumar and Others

Delhi High Court · (2015) 2 ACC 491 : (2015) 148 DRJ 714

Motor Vehicles Act, 1988 - Section 177, 2(30), 39, 50, 50(1)(b)

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High Courts26 Feb 2015Disposed off

Oriental Insurance Company Ltd. Vs Suda and Others

Delhi High Court · (2015) 02 DEL CK 0323

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High Courts26 Feb 2015Allowed

Jiwan Industries Pvt. Ltd. Vs Anupam Products Ltd. and Others

Delhi High Court · (2015) 02 DEL CK 0124

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

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High Courts26 Feb 2015Dismissed

Union of India Vs R.C. Bakshi

Delhi High Court · (2015) 02 DEL CK 0099

Constitution of India, 1950 - Article 226, 227Prevention of Corruption Act, 1988 - Section 13(1) (d), 13(2), 7

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High Courts26 Feb 2015Disposed off

State Vs Rajeev Bharti and Others

Delhi High Court · (2015) 149 DRJ 219

Criminal Procedure Code, 1973 (CrPC) - Section 397, 397(1), 482Penal Code, 1860 (IPC) - Section 323, 34, 341, 500, 506

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High Courts26 Feb 2015Disposed off

Goodluck Capital (P) Ltd. Vs Jharkhand Ispat Pvt. Ltd.

Delhi High Court · (2015) 4 AD 228 : (2015) 148 DRJ 686 : (2015) 148 DRJ 586

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 11, 20

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High Courts26 Feb 2015Disposed off

Ashok Vs State (Govt. of NCT) of Delhi

Delhi High Court · (2015) 3 AD 668

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376

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High Courts25 Feb 2015

Joint Investments (P) Ltd. Vs Commissioner of Income Tax

Delhi High Court · (2015) 275 CTR 471 : (2015) 372 ITR 694 : (2015) 233 TAXMAN 117

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High Courts25 Feb 2015Dismissed

Deepak Yadav Vs Government of NCT of Delhi and Others

Delhi High Court · (2015) 02 DEL CK 0366

Constitution of India, 1950 - Article 14, 19, 21, 226, 31BDelhi Land Reforms Act, 1954 - Section 33Hindu Succession Act, 1956 - Section 4(2)

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High Courts25 Feb 2015

Panjwani Packaging Ltd. and Others Vs Allahabad Bank

Delhi High Court · (2015) 02 DEL CK 0360

Limitation Act, 1963 - Section 17Penal Code, 1860 (IPC) - Section 34, 403, 406, 420Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 2(g), 24

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High Courts25 Feb 2015Disposed off