COURT ARCHIVE

Delhi High Court judgments

1,37,198 judgments · page 3,725 of 6,860

High Courts27 Feb 2015

Sudhir Sharma and Others Vs The Commissioner of Customs and Others

Delhi High Court · (2015) 319 ELT 450 : (2015) 31 GSTR 369

Constitution of India, 1950 - Article 20(3)Customs Act, 1962 - Section 108, 111, 112, 112 (a), 112(a)

High Courts27 Feb 2015Partly Allowed

N.M. Jain Vs K.P. Hegde and Others

Delhi High Court · (2015) 02 DEL CK 0320

High Courts27 Feb 2015Dismissed

University of Delhi Vs Ram Shekhar Jha and Others

Delhi High Court · (2015) 2 LLN 660

Industrial Disputes Act, 1947 - Section 17(B), 2(A), 25(F), 25(G), 25F

High Courts27 Feb 2015Disposed off

Jitender Yadav and Others Vs Indira Gandhi National Open University and Others

Delhi High Court · (2015) 02 DEL CK 0147

Constitution of India, 1950 - Article 226, 227

High Courts27 Feb 2015Disposed off

Dilip Bhaskar Vs State Govt. of NCT Delhi and Others

Delhi High Court · (2015) 02 DEL CK 0146

Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A

High Courts27 Feb 2015Disposed off

Rajeev Sharma Vs State and Others

Delhi High Court · (2015) 02 DEL CK 0145

Penal Code, 1860 (IPC) - Section 307, 420, 448, 511

High Courts27 Feb 2015

Commissioner of Income Tax-8 Vs Soyuz Industrial Resources Ltd.

Delhi High Court · (2015) 232 TAXMAN 414

High Courts27 Feb 2015

Commissioner of Income Tax and Others Vs Alcatel Lucent Canada and Others

Delhi High Court · (2015) 372 ITR 476

Constitution of India, 1950 - Article 366(12)Copyright Act, 1957 - Section 14(b)Income Tax Act, 1961 - Section 9(1)(vi)

High Courts27 Feb 2015Allowed

Muhammad Khan and Others Vs Bishan Chand and Others

Delhi High Court · (2016) ACJ 464 : (2015) 2 AnWR 326

High Courts27 Feb 2015

Ravi Kumar Vs State

Delhi High Court · (2015) 2 JCC 952

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 300, 302, 304(1), 304(I)

High Courts27 Feb 2015Dismissed

Naveen Dabas and Others Vs State

Delhi High Court · (2015) 6 AD 728 : (2015) 2 CCR 202 : (2015) 219 DLT 242

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 101, 106, 27, 65B, 65-B

High Courts27 Feb 2015Disposed off

Soma Isolux Kishangarh Beawar Tollway Pvt. Ltd. Vs National Highways Authority of India

Delhi High Court · (2015) 5 AD 342 : (2015) 2 ARBLR 164 : (2015) 218 DLT 309 : (2015) 148 DRJ 585

Arbitration and Conciliation Act, 1996 - Section 17, 9, 9(ii)(e)

High Courts27 Feb 2015Dismissed

Patna Water Supply Distribution Networks Pvt. Ltd. Vs United Bank of India and Others

Delhi High Court · (2015) 3 AD 15 : (2015) 2 ARBLR 187 : (2015) 218 DLT 260

Arbitration and Conciliation Act, 1996 - Section 9

High Courts27 Feb 2015Allowed

Prem Lata Vs Central Information Commission and Others

Delhi High Court · (2015) 149 DRJ 266 : (2015) 2 RCR(Civil) 242

Constitution of India, 1950 - Article 14Right to Information Act, 2005 - Section 18(3), 2(j), 20, 20(1), 20(2)

High Courts27 Feb 2015Allowed

Galdhan Sangai and Others Vs University of Delhi and Others

Delhi High Court · (2015) 3 AD 309

Constitution of India, 1950 - Article 14

High Courts27 Feb 2015Dismissed

Manish Kumar Khanna Vs The Hon''ble Delhi High Court and Others

Delhi High Court · (2015) 3 AD 548

Civil Procedure Code, 1908 (CPC) - Section 89, 89(2)(d)Constitution of India, 1950 - Article 141, 225, 226, 32Penal Code, 1860 (IPC) - Section 302

High Courts27 Feb 2015

Bikram Singh Vs Deputy Commissioner of Income Tax

Delhi High Court · (2015) 02 DEL CK 0006

Income Tax Act, 1961 - Section 156, 220(6), 226(3), 68

High Courts26 Feb 2015Dismissed

Vijay Sharma Vs Central Bureau of Investigation

Delhi High Court · (2015) 2 JCC 1067

Criminal Procedure Code, 1973 (CrPC) - Section 389Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 259, 34

High Courts26 Feb 2015Dismissed

Prem Vs Arya Samaj Saket

Delhi High Court · (2015) 02 DEL CK 0358

High Courts26 Feb 2015

Shakuntala Gupta Vs The Bank of Rajasthan Limited and Others

Delhi High Court · (2015) 3 AD 800

Banking Regulation Act, 1949 - Section 44 (4), 44A, 44A(6), 45, 45(1)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 6Companies Act, 1956 - Section 14(1), 391, 394