High Courts03 Mar 2015Disposed off

HDFC ERGO Gen. Insurance Co. Ltd. Vs Nirmala Devi and Others

Delhi High Court · (2015) 2 ACC 527 : (2015) 148 DRJ 691

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 2, Order 12 Rule 6, Order 20A Rule 20A, Order 37 Rule 37, 35Criminal Procedure Code, 1973 (CrPC) - Section 195Motor Vehicles Act, 1988 - Section 163-A, 165, 166, 166, 167
High Courts02 Mar 2015Dismissed

Rajinder Singh Vs C.B.I.

Delhi High Court · (2015) 148 DRJ 481 : (2015) 3 JCC 1532

Criminal Procedure Code, 1973 (CrPC) - Section 107, 150, 313, 319Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(1)(d)(i), 13(2), 20, 7
High Courts02 Mar 2015

Umesh Kumar Vs State

Delhi High Court · (2015) 03 DEL CK 0155

Criminal Procedure Code, 1973 (CrPC) - Section 173, 374(2)Penal Code, 1860 (IPC) - Section 302