High Courts03 Mar 2015Dismissed

Ajay Kumar Bhardwaj Vs DTC and Others

Delhi High Court · (2015) 219 DLT 702

Constitution of India, 1950 - Article 226, 227, 311, 311(2)Penal Code, 1860 (IPC) - Section 120B, 120-B, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts03 Mar 2015

Hans Kumar Jain Vs Renu Gandotra

Delhi High Court · (2015) 03 DEL CK 0185

Criminal Procedure Code, 1973 (CrPC) - Section 251, 378(4)General Clauses Act, 1897 - Section 27Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Mar 2015Disposed off

HDFC ERGO Gen. Insurance Co. Ltd. Vs Bablu Sahni and Others

Delhi High Court · (2015) 03 DEL CK 0108

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 2, Order 12 Rule 6, Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 195, 35, 35 (A)Motor Vehicles Act, 1988 - Section 163-A, 165, 166, 166, 167
High Courts03 Mar 2015Allowed

HDFC ERGO Gen. Insurance Co. Ltd. Vs Baby Khushbu and Others

Delhi High Court · (2015) 03 DEL CK 0107

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 2, Order 12 Rule 6, Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 195Motor Vehicles Act, 1988 - Section 163-A, 165, 166, 166, 167