High Courts30 Jan 2015Allowed
Rajpal Chataula Vs National Aviation Company of India Ltd. and Others
Delhi High Court · (2015) 2 AD 764
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments
1,37,131 judgments · page 3,742 of 6,857
High Courts30 Jan 2015
Commissioner of Income Tax Vs Sudhir Dhingra and Others
Delhi High Court · (2015) 373 ITR 555
Income Tax Act, 1961 - Section 132, 132(9A), 142(1), 143(2), 158BC
High Courts30 Jan 2015Disposed off
AMKV-TECPRO Vs Gail (India) Limited and Others
Delhi High Court · (2015) 01 DEL CK 0271
Arbitration and Conciliation Act, 1996 - Section 9Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 - Section 3, 3(1), 6, 6(1)
High Courts30 Jan 2015Disposed off
Gilead Pharmasset, LLC Vs Union of India and Others
Delhi High Court · (2015) 4 AD 758 : (2015) 217 DLT 604 : (2015) 62 PTC 405
Constitution of India, 1950 - Article 226Patents Act, 1970 - Section 117A, 11B, 14, 15, 25
High Courts30 Jan 2015Disposed off
Asha Khanna and Others Vs Pankaj Khanna and Others
Delhi High Court · (2015) 4 AD 743 : (2015) 217 DLT 614 : (2015) 148 DRJ 302
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 12 Rule 6, Order 12 Rule 6(i), Order 7 Rule 11, 10Constitution of India, 1950 - Article 227
High Courts30 Jan 2015
Vikas Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 01 DEL CK 0268
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 32, 32(1)
High Courts30 Jan 2015Disposed off
Rampat Vs Ganga Devi
Delhi High Court · (2015) 5 AD 91 : (2015) 217 DLT 568 : (2015) 2 RCR(Rent) 147
Delhi Rent Control Act, 1958 - Section 14, 14(1), 14(1)(e), 25B, 25-B
High Courts30 Jan 2015Allowed
Jagdish Ambedkar Vs Union of India and Others
Delhi High Court · (2015) 01 DEL CK 0266
Constitution of India, 1950 - Article 14, 16, 21, 226, 311(2)
High Courts30 Jan 2015Dismissed
Y.S. Manchanda Vs Jitender Chopra
Delhi High Court · (2015) 148 DRJ 449
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 3
High Courts30 Jan 2015Dismissed
Subha Kumar Dash Vs The University of Delhi and Others
Delhi High Court · (2015) 2 AD 583
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 226
High Courts30 Jan 2015
Ram Gopal Vs Ram Charan
Delhi High Court · (2015) 01 DEL CK 0135
Civil Procedure Code, 1908 (CPC) - Section 11, 151, 152, 153Delhi Rent Control Act, 1958 - Section 25B, 5(2), 5(3)Partnership Act, 1932 - Section 4
High Courts30 Jan 2015Dismissed
Revolution Clothings Pvt. Ltd. and Others Vs ICICI Bank
Delhi High Court · (2015) 3 Crimes 77 : (2015) 2 JCC(NI) 132
Criminal Procedure Code, 1973 (CrPC) - Section 251, 397, 397(3), 399, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts30 Jan 2015Disposed off
M.C. Goyal Vs Sardar Mehar Singh
Delhi High Court · (2015) 3 AD 459 : (2015) 218 DLT 581
Civil Procedure Code, 1908 (CPC) - Section 115, 151Delhi Rent Control Act, 1958 - Section 25B, 25-B, 25B(8), 25-B(8)
High Courts30 Jan 2015Disposed off
Eicher Motors Limited Vs Sanjiv Kumar Khatoi and Others
Delhi High Court · (2015) 61 PTC 462
High Courts30 Jan 2015Disposed off
Shiv Kumar Vs State of Delhi
Delhi High Court · (2015) 2 JCC 806
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 374Penal Code, 1860 (IPC) - Section 300, 302, 304, 304(2), 304I
High Courts30 Jan 2015Disposed off
Angoori Devi Vs State
Delhi High Court · (2015) 2 JCC 1039
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 498-A
High Courts30 Jan 2015
Commissioner of Income Tax-VI and Others Vs Yum Restaurants (I) Pvt. Ltd.
Delhi High Court · (2015) 4 AD 715 : (2015) 371 ITR 139
Income Tax Act, 1961 - Section 148, 2(13), 2(24), 260A, 29
High Courts30 Jan 2015
Commissioner of Income Tax-I Vs Bougainvillea Multiplex Entertainment Centre Pvt. Ltd.
Delhi High Court · (2015) 2 AD 677 : (2015) 275 CTR 151 : (2015) 373 ITR 14 : (2015) 229 TAXMAN 471
Income Tax Act, 1961 - Section 143(2), 143(3), 260-A
High Courts30 Jan 2015Disposed off
Subhash Chand Vs State (NCT of Delhi)
Delhi High Court · (2015) 6 AD 154 : (2015) 1 JCC 707
Criminal Procedure Code, 1973 (CrPC) - Section 173, 251, 313Evidence Act, 1872 - Section 11, 137, 138Motor Vehicles Act, 1988 - Section 133
High Courts30 Jan 2015Allowed
Shankar Kumar (Constable) Vs Union of India and Others
Delhi High Court · (2015) 5 AD 681 : (2015) 218 DLT 348
Constitution of India, 1950 - Article 14