High Courts29 Jan 2015Disposed off
Times Internet Ltd. Vs Time Broadband Services Pvt. Ltd.
Delhi High Court · (2015) 61 PTC 502
COURT ARCHIVE
Delhi High Court judgments
1,37,117 judgments · page 3,743 of 6,856
High Courts29 Jan 2015Allowed
R.P. Dhiman Vs North Delhi Power Ltd. (NDPL) and Others
Delhi High Court · (2015) 2 AD 575
Constitution of India, 1950 - Article 226
High Courts29 Jan 2015Allowed
Swati Vs Arvind Mudgal
Delhi High Court · (2015) 218 DLT 729 : (2015) 2 DMC 108
Criminal Procedure Code, 1973 (CrPC) - Section 313Dissolution of Muslim Marriages Act, 1939 - Section 2, 2(iii)Hindu Marriage Act, 1955 - Section 10, 13(1)(ia), 13(1)(i-a)
High Courts29 Jan 2015Dismissed
Kanwar Pal Vs Shakuntala and Others
Delhi High Court · (2015) 4 AD 450 : (2015) 217 DLT 401 : (2015) 1 JCC 716
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Evidence Act, 1872 - Section 113B, 113-BPenal Code, 1860 (IPC) - Section 304B, 304-B, 34, 498A
High Courts28 Jan 2015Allowed
IDBI Bank Limited Vs Esslon Synthetics Ltd. and Others
Delhi High Court · (2015) 01 DEL CK 0367
Banking Regulation Act, 1949 - Section 5Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 8 Rule 6Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17, 19, 19(2), 19(22), 19(6)
High Courts28 Jan 2015Disposed Off
Estate Officer/Commissioner of C. Ex. Vs Anup Kumar Srivastava
Delhi High Court · (2015) 324 ELT 279
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 3, 5, 9
High Courts28 Jan 2015
Commissioner of Central Excise Vs Vijay Kumar Arora
Delhi High Court · (2015) 323 ELT 83
Central Excises and Salt Act, 1944 - Section 11A, 35G, 35L, 35L(b)
High Courts28 Jan 2015
Commissioner of Central Excise Vs Kuber Tobacco Products (P) Ltd.
Delhi High Court · (2015) 322 ELT 268
High Courts28 Jan 2015Dismissed
Geeta Devi Vs Updater Services (P) Ltd. and Others
Delhi High Court · (2015) 145 FLR 1062
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1)(d), 2(ra), 25-F, 25-H, 2-A
High Courts28 Jan 2015Dismissed
National Highways Authority of India Vs Afcons Infrastructure Ltd. and Afcons Pauling (India) Ltd.
Delhi High Court · (2015) 3 AD 787 : (2015) 3 ARBLR 484
Arbitration and Conciliation Act, 1996 - Section 33, 34
High Courts28 Jan 2015Dismissed
State (Govt. of NCT of Delhi) Vs Amarjeet Singh and Others
Delhi High Court · (2015) 01 DEL CK 0285
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 308, 34
High Courts28 Jan 2015Disposed off
National Front of Indian Trade Unions (DHN) Vs Union of India and Others
Delhi High Court · (2015) 01 DEL CK 0274
Constitution of India, 1950 - Article 226
High Courts28 Jan 2015Dismissed
Shanshah Vs Idrish
Delhi High Court · (2015) 01 DEL CK 0273
Delhi Rent Control Act, 1958 - Section 14(1), 14(1)(a), 14(1)(e), 14(l)(e), 14A
High Courts28 Jan 2015
Satyawan Singh Vs UOI
Delhi High Court · (2015) 219 DLT 29
Border Security Force Act, 1968 - Section 130(1), 19(b), 21(2), 41Constitution of India, 1950 - Article 14
High Courts28 Jan 2015Dismissed
Keashav Singh Vs Director General, BSF and Others
Delhi High Court · (2015) 01 DEL CK 0129
Border Security Force Act, 1968 - Section 14, 17, 46, 74(2), 80Penal Code, 1860 (IPC) - Section 14, 17, 354, 46, 74
High Courts28 Jan 2015Allowed
In Re: C. A. Process Industries Private Limited and Others
Delhi High Court · (2015) 01 DEL CK 0088
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts28 Jan 2015Disposed off
Sohail and Others Vs State Govt. of NCT Delhi and Others
Delhi High Court · (2015) 01 DEL CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 324, 34, 427
High Courts28 Jan 2015Disposed off
Dreamland Promoters and Consultants Pvt. Ltd. Vs State and Others
Delhi High Court · (2015) 01 DEL CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 420
High Courts28 Jan 2015
Sombir Dagar and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 01 DEL CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 328, 34, 406
High Courts28 Jan 2015Disposed off
Arvind Kaushik and Others Vs State
Delhi High Court · (2015) 01 DEL CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 385, 419