CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,37,116 judgments · page 3,745 of 6,856

High Courts27 Jan 2015Disposed off

Marico Ltd. and Others Vs State of Delhi and Others

Delhi High Court · (2015) 3 Crimes 220 : (2015) 149 DRJ 695 : (2015) 1 JCC 733

Criminal Procedure Code, 1973 (CrPC) - Section 482Insecticides Act, 1968 - Section 24(3)Prevention of Food Adulteration Act, 1954 - Section 13, 13 (2), 13(2), 14A, 16
Read judgment
High Courts27 Jan 2015Dismissed

State Vs Sunil Kumar and Others

Delhi High Court · (2015) 2 JCC 802

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(3)Evidence Act, 1872 - Section 114, 114(g)
Read judgment
High Courts27 Jan 2015Partly Allowed

Luv Malhotra and Others Vs Union of India and Others

Delhi High Court · (2015) 4 AD 221 : (2015) 217 DLT 438

Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
Read judgment
High Courts22 Jan 2015Disposed off

Arif Vs State Govt. of NCT of Delhi

Delhi High Court · (2015) 3 Crimes 203 : (2015) 2 JCC 1022

Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Evidence Act, 1872 - Section 26, 9
Read judgment