High Courts11 Mar 2015Dismissed

Vijay Verma Vs State and Others

Delhi High Court · (2016) 333 ELT 25 : (2015) 2 JCC 1443

Central Excises and Salt Act, 1944 - Section 14Companies Act, 1956 - Section 397, 398, 402Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts10 Mar 2015Disposed off

Jayjeet Singh Vs State

Delhi High Court · (2015) 2 JCC 1245

Criminal Procedure Code, 1973 (CrPC) - Section 253, 397, 397(1), 401Delhi Police Act, 1978 - Section 110, 28, 28(za), 28(zb)Limitation Act, 1963 - Section 5
High Courts10 Mar 2015Dismissed

Neeraj Kumar Vs Delhi Police and Others

Delhi High Court · (2015) LabIC 2368

Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 226Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 19(1)