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Delhi High Court judgments

1,37,208 judgments · page 3,716 of 6,861

High Courts13 Mar 2015Dismissed

Praveen Kholi Vs Komal

Delhi High Court · (2015) 03 DEL CK 0062

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 7, Order 9 Rule 9, 151Family Courts Act, 1984 - Section 19Guardians and Wards Act, 1890 - Section 25
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High Courts13 Mar 2015Allowed

Dingal Vs State

Delhi High Court · (2015) 2 JCC 1071

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302
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High Courts12 Mar 2015Dismissed

Azad Singh Vs State

Delhi High Court · (2015) 2 JCC 1233

Criminal Procedure Code, 1973 (CrPC) - Section 164, 311, 313Evidence Act, 1872 - Section 157, 8Penal Code, 1860 (IPC) - Section 376, 506
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High Courts12 Mar 2015Disposed off

Priya Parameswaran Pillai Vs Union of India and Others

Delhi High Court · (2015) 7 AD 10

Constitution of India, 1950 - Article 13(3)(a), 19, 19(1)(a), 19(1)(g), 19(2)Criminal Procedure Code, 1973 (CrPC) - Section 41Foreign Contribution (Regulation) Act, 2010 - Section 2(1)(h), 2(1)(i), 2(h), 2(i), 46
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High Courts11 Mar 2015Dismissed

PNB Housing Finance Limited Vs Usha Rani and Others

Delhi High Court · (2015) 03 DEL CK 0392

Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 17, 18Transfer of Property Act, 1882 - Section 65A
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