High Courts17 Mar 2015Dismissed
Suresh Kumar Vs Delhi Transport Corporation
Delhi High Court · (2015) 03 DEL CK 0321
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments
1,37,208 judgments · page 3,714 of 6,861
High Courts17 Mar 2015Dismissed
State Vs Ali Hussain and Others
Delhi High Court · (2015) 03 DEL CK 0317
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 378(3)Penal Code, 1860 (IPC) - Section 302, 307, 34, 498A
High Courts17 Mar 2015
Reliance General Insurance Co. Ltd. Vs Sita Devi and Others
Delhi High Court · (2015) 03 DEL CK 0307
High Courts17 Mar 2015Allowed
In Re: RAMPgreen Solutions Private Limited
Delhi High Court · (2015) 03 DEL CK 0280
Companies Act, 1956 - Section 100, 101, 102, 103, 103(1)(b)
High Courts17 Mar 2015Allowed
Systemes Moteurs India Private Limited Vs Sogefi MNR Filtration India Private Limited
Delhi High Court · (2015) 03 DEL CK 0279
Companies Act, 1956 - Section 125, 235, 236, 237, 238
High Courts17 Mar 2015
Hyderabad Duty Free Retail Limited Vs Union of India and Others
Delhi High Court · (2015) 322 ELT 436
Food Safety And Standards Act, 2006 - Section 25
High Courts17 Mar 2015Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Kasib and Others
Delhi High Court · (2015) 03 DEL CK 0268
High Courts17 Mar 2015Disposed off
Nisha Jain Vs State
Delhi High Court · (2015) 2 JCC 1112
Criminal Procedure Code, 1973 (CrPC) - Section 319Evidence Act, 1872 - Section 118, 132, 133, 146, 147Oaths Act, 1873 - Section 5
High Courts17 Mar 2015
B.R. Fibres (P) Ltd. Vs The Commissioner Value Added Tax
Delhi High Court · (2015) 4 AD 416 : (2015) 84 VST 570
Central Sales Tax Act, 1956 - Section 3, 3(a), 6(2)
High Courts17 Mar 2015Dismissed
Hari Kishan Vs Ranjeet
Delhi High Court · (2015) 3 AD 594
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 378(4)Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139
High Courts17 Mar 2015Dismissed
Tarunjeet Kaur Vs School Management of G.H.P.S. and Others
Delhi High Court · (2015) LLR 471
Constitution of India, 1950 - Article 226
High Courts17 Mar 2015
Kanchan Batheja Vs Pramod Batheja and Others
Delhi High Court · (2015) 03 DEL CK 0240
Succession Act, 1925 - Section 122, 213(2)(i), 57(a)
High Courts17 Mar 2015Disposed off
Radlay Metal Products Pvt. Ltd. and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 150 DRJ 108 : (2015) 2 JCC 145
Criminal Procedure Code, 1973 (CrPC) - Section 251, 397(3), 482Evidence Act, 1872 - Section 45Negotiable Instruments Act, 1881 (NI) - Section 138, 20
High Courts17 Mar 2015Dismissed
JCL Infra Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 3 AD 586
High Courts17 Mar 2015Disposed off
Sarjeet Singh Vs Union of India and Others
Delhi High Court · (2015) 4 AD 189
Border Security Force Act, 1968 - Section 115, 16(a), 16(e), 18(a), 18(e)
High Courts17 Mar 2015Dismissed
Swaran Pal Singh and Others Vs UOI and Others
Delhi High Court · (2015) 3 AD 432
High Courts17 Mar 2015
Havells India Ltd. and Others Vs Amritanshu Khaitan and Others
Delhi High Court · (2015) 6 AD 139 : (2015) 62 PTC 64
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 39Constitution of India, 1950 - Article 19(1)(a), 19(2)Trade Marks Act, 1999 - Section 29(8), 30(1)
High Courts17 Mar 2015Dismissed
Latoor Singh Vs State of NCT of Delhi
Delhi High Court · (2015) 3 AD 659 : (2015) 219 DLT 177
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 32Penal Code, 1860 (IPC) - Section 302, 307
High Courts17 Mar 2015Disposed off
Nek Ram Vs State of N.C.T. of Delhi
Delhi High Court · (2015) 2 JCC 1375
Criminal Procedure Code, 1973 (CrPC) - Section 281, 313, 397, 398, 399Penal Code, 1860 (IPC) - Section 34, 406
High Courts17 Mar 2015Dismissed
Neha Gupta Vs University of Delhi
Delhi High Court · (2015) 03 DEL CK 0091
Constitution of India, 1950 - Article 226