High Courts18 Mar 2015
Commissioner of Income Tax-I Vs Malibu Estate P. Ltd.
Delhi High Court · (2015) 03 DEL CK 0266
Income Tax Act, 1961 - Section 260A
COURT ARCHIVE
Delhi High Court judgments
1,37,208 judgments · page 3,713 of 6,861
High Courts18 Mar 2015Dismissed
New India Assurance Co. Ltd. Vs Prem Rani and Others
Delhi High Court · (2015) ACJ 1990
Motor Vehicles Act, 1988 - Section 147, 149(2), 149(2)(a), 149(2)(a)(i), 149(2)(a)(i)(c)
High Courts18 Mar 2015Disposed off
Veer Bahadur Singh and Others Vs State and Others
Delhi High Court · (2015) 03 DEL CK 0263
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 302, 307, 34, 392, 394
High Courts18 Mar 2015
Shipping Corpn. of India Vs Monica India and Others
Delhi High Court · (2015) 5 AD 254
Contract Act, 1872 - Section 170, 171, 73Customs Act, 1962 - Section 155, 45(2)(b)General Clauses Act, 1897 - Section 3(22)
High Courts18 Mar 2015Allowed
Kamal Mitra Chenoy and Others Vs Dunlop India Ltd. and Others
Delhi High Court · (2015) 03 DEL CK 0258
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 12 Rule 6, Order 2 Rule 3Transfer of Property Act, 1882 - Section 111, 116
High Courts18 Mar 2015Dismissed
Pravesh Miglani Vs Punam Anand Kumar
Delhi High Court · (2015) 03 DEL CK 0241
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 14 Rule 2, Order 14 Rule 5, Order 7 Rule 10, Order 7 Rule 11Court Fees Act, 1870 - Section 7(iv), 7(iv)(c)
High Courts18 Mar 2015Dismissed
Shree Krishna Paper Mills and Industries Ltd. Vs Gail (India) Ltd. and Others
Delhi High Court · (2015) 03 DEL CK 0235
Arbitration Act, 1940 - Section 30, 33Contract Act, 1872 - Section 73, 74
High Courts18 Mar 2015Dismissed
Syed Tanvir Hussain and Others Vs University of Delhi and Others
Delhi High Court · (2015) 03 DEL CK 0099
Constitution of India, 1950 - Article 226
High Courts18 Mar 2015Allowed
Sharwan Kumar Goel Vs State (Govt of NCT of Delhi) and Others
Delhi High Court · (2015) 03 DEL CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 287, 304-A, 307
High Courts18 Mar 2015Allowed
Sandisk International Ltd. Vs The Designated Authority and Others
Delhi High Court · (2015) 322 ELT 846 : (2015) 33 GSTR 200
Customs Tariff Act, 1975 - Section 9 C, 9A
High Courts18 Mar 2015Dismissed
Fertiliser Association of India Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0088
High Courts18 Mar 2015Dismissed
Roshan Lal Vs Delhi State Industrial and Infrastructure Development Corporation Ltd.
Delhi High Court · (2015) 03 DEL CK 0086
High Courts18 Mar 2015Allowed
Municipal Corporation of Delhi Vs Sadhna Grover and Others
Delhi High Court · (2015) 03 DEL CK 0085
Easements Act, 1882 - Section 64
High Courts18 Mar 2015
K.C. Sharma Vs BSES Yamuna Power Limited
Delhi High Court · (2015) 03 DEL CK 0080
Constitution of India, 1950 - Article 309, 311(2)
High Courts18 Mar 2015
Deepak Roy Vs UOI and Others
Delhi High Court · (2015) 03 DEL CK 0079
Border Security Force Act, 1968 - Section 40
High Courts18 Mar 2015Partly Allowed
Krishna Rajauria Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (2015) 03 DEL CK 0065
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 11, 19 (7), 24, 24(2)
High Courts17 Mar 2015Disposed Off
Mitra Guha Builders (India) Co. Vs Air Force Naval Housing Board and Others
Delhi High Court · (2015) 152 DRJ 514
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 28
High Courts17 Mar 2015
Abnash Kaur Vs ACIT, Circle 23(1)
Delhi High Court · (2015) 03 DEL CK 0365
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Income Tax Act, 1961 - Section 148, 168, 221(1), 230A(1), 256(2)
High Courts17 Mar 2015
Ram Balram International Vs Commissioner of Customs
Delhi High Court · (2015) 319 ELT 437
Customs Act, 1962 - Section 17(5)
High Courts17 Mar 2015Dismissed
Balwant Singh Vs Sanjay Malhotra and Others
Delhi High Court · (2015) 3 AD 473
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 227Delhi Rent Control Act, 1958 - Section 25, 25(B)