COURT ARCHIVE

Delhi High Court judgments

1,37,208 judgments · page 3,715 of 6,861

High Courts17 Mar 2015

Delhi Development Authority and Others Vs Competition Commission of India and Others

Delhi High Court · (2015) 4 AD 555

Civil Procedure Code, 1908 (CPC) - Section 151Competition Act, 2002 - Section 2(h), 26(1), 27, 4Constitution of India, 1950 - Article 12

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High Courts17 Mar 2015

Commissioner of Income Tax Vs Subrata Roy

Delhi High Court · (2015) 278 CTR 176 : (2015) 375 ITR 207

Income Tax Act, 1922 - Section 187C, 2(6A) (e)Income Tax Act, 1961 - Section 2(22), 2(22) (e), 2(22) (e)), 254(2)

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High Courts17 Mar 2015Dismissed

Opaque Infrastructure Pvt. Limited Vs Union of India and Others

Delhi High Court · (2015) 219 DLT 117

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High Courts16 Mar 2015Disposed off

Arun A. and Others Vs National Board of Examination

Delhi High Court · (2015) 3 AD 429

Constitution of India, 1950 - Article 226

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High Courts16 Mar 2015Dismissed

Chander Dev Vs State

Delhi High Court · (2015) 03 DEL CK 0252

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376 (2) (f)

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High Courts16 Mar 2015Partly Allowed

Shiv Lal Vs State

Delhi High Court · (2015) 03 DEL CK 0227

Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Penal Code, 1860 (IPC) - Section 300, 302, 304

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High Courts16 Mar 2015Dismissed

Charan Singh Vs Union of India and Others

Delhi High Court · (2015) 146 FLR 525 : (2015) LLR 622

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-F

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High Courts16 Mar 2015Disposed off

Bansi and Others Vs State (Govt. of NCT of Delhi) and Others

Delhi High Court · (2015) 03 DEL CK 0090

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 34, 341

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High Courts16 Mar 2015Dismissed

Sanjeev Mahajan Vs State

Delhi High Court · (2015) 03 DEL CK 0038

Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 207, 323, 374(2)Evidence Act, 1872 - Section 134

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High Courts13 Mar 2015Dismissed

THEON Pharmaceuticals Ltd. Vs DG, ESIC and Others

Delhi High Court · (2015) 03 DEL CK 0366

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High Courts13 Mar 2015Dismissed

Charanjeet Gaba Vs Arjun Lal Ahuja and Others

Delhi High Court · (2015) 2 BC 467

Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 378Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts13 Mar 2015Disposed off

ZANGAS-KPTL Consortium Vs GAIL (India) Ltd.

Delhi High Court · (2015) 5 ARBLR 59

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 16(a), 77, 9

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High Courts13 Mar 2015Dismissed

Tara Chauhan and Others Vs Pradeep Kumar and Others

Delhi High Court · (2015) 7 AD 350 : (2015) 219 DLT 191 : (2015) 3 SLJ 154

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High Courts13 Mar 2015Dismissed

M.L. Karir Vs The National Small Industries Corporation Limited

Delhi High Court · (2015) 03 DEL CK 0214

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High Courts13 Mar 2015Allowed

Oriental Insurance Company Ltd. and Others Vs Abhishek Yadav

Delhi High Court · (2015) 03 DEL CK 0213

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High Courts13 Mar 2015

Prem Singh Vs Municipal Corporation of Delhi and Others

Delhi High Court · (2015) 03 DEL CK 0212

Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 - Section 3

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High Courts13 Mar 2015Dismissed

Ex Sub Maj Prem Nath Soni Vs Union of India and Others

Delhi High Court · (2015) 03 DEL CK 0211

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High Courts13 Mar 2015Dismissed

Havildar Kailash Babu Dixit Vs UOI and Others

Delhi High Court · (2015) 03 DEL CK 0128

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High Courts13 Mar 2015Dismissed

Roshan Lal Vs UOI and Others

Delhi High Court · (2015) 03 DEL CK 0127

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High Courts13 Mar 2015Dismissed

Rakesh Tiwari Vs Union of India and Others

Delhi High Court · (2015) 03 DEL CK 0083

Civil Procedure Code, 1908 (CPC) - Section 114

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