High Courts10 Mar 2015Disposed off
Rohit Chawla Vs State (NCT of Delhi)
Delhi High Court · (2015) 218 DLT 727
Penal Code, 1860 (IPC) - Section 34, 420
COURT ARCHIVE
Delhi High Court judgments
1,37,208 judgments · page 3,718 of 6,861
High Courts10 Mar 2015Disposed off
B.R. Arora and Associates (P) Ltd. Vs Airport Authority of India
Delhi High Court · (2015) 3 AD 375 : (2015) 5 ARBLR 151 : (2015) 148 DRJ 634
Arbitration and Conciliation Act, 1996 - Section 33, 34
High Courts10 Mar 2015Disposed off
Ranbaxy Laboratories Limited Vs Mesjura Sergei Vladimirivych and Others
Delhi High Court · (2015) 03 DEL CK 0260
High Courts10 Mar 2015Allowed
Shyam Sunder Oberoi and Others Vs The District and Sessions Judge Tis Hazari Courts and Others
Delhi High Court · (2015) 03 DEL CK 0255
Constitution of India, 1950 - Article 226, 227
High Courts10 Mar 2015Allowed
Shishupal Kumar Vs Union of India and Others
Delhi High Court · (2015) 3 JCC 1553
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3 (1)Constitution of India, 1950 - Article 22(5)Customs Act, 1962 - Section 104, 108, 111, 113, 132
High Courts10 Mar 2015Disposed off
Rakesh and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 03 DEL CK 0206
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
High Courts10 Mar 2015Disposed off
Bikram Singh Negi and Others Vs State of Delhi (NCT) and Others
Delhi High Court · (2015) 03 DEL CK 0205
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
High Courts10 Mar 2015Disposed off
Naveen Chander Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 03 DEL CK 0204
Penal Code, 1860 (IPC) - Section 307, 320, 365, 482
High Courts10 Mar 2015Dismissed
Bhura Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 2 JCC 1364
Penal Code, 1860 (IPC) - Section 308, 323, 324, 325, 326
High Courts10 Mar 2015Dismissed
Manohar Lal Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 3 AD 677 : (2015) 219 DLT 140 : (2015) 149 DRJ 249
High Courts10 Mar 2015Dismissed
Taj Television India Pvt. Ltd. Vs Fastway Transmission India Pvt. Ltd. and Others
Delhi High Court · (2015) 03 DEL CK 0195
High Courts10 Mar 2015Disposed off
Solitaire Ventures Pvt. Ltd. and Others Vs Vipul Sez Developers Pvt. Ltd. and Others
Delhi High Court · (2015) 150 DRJ 114
Arbitration and Conciliation Act, 1996 - Section 11, 17, 9Contract Act, 1872 - Section 74Specific Relief Act, 1963 - Section 14, 16, 41, 41(e)
High Courts10 Mar 2015Partly Allowed
Om Prakash Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0149
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24 (2), 24(2)
High Courts10 Mar 2015
Prabhudayal Batra Vs Shreyans Buildwell Pvt. Ltd.
Delhi High Court · (2015) 7 AD 215 : (2015) 219 DLT 186 : (2015) 2 RCR(Rent) 495
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 4, Order 9 Rule 13, 151Delhi Rent Control Act, 1958 - Section 14, 14(1)(e), 14A, 22, 25-B
High Courts10 Mar 2015Partly Allowed
Harpreet Singh Kler Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0048
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts10 Mar 2015Allowed
Oriental Insurance Company Ltd. Vs The Chief Commissioner and Others
Delhi High Court · (2015) 03 DEL CK 0045
Constitution of India, 1950 - Article 226, 338, 338(8)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47, 58, 59, 61, 62
High Courts10 Mar 2015Allowed
Ram Singh Setia Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0044
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7Constitution of India, 1950 - Article 226
High Courts10 Mar 2015Allowed
Kirit Films Pvt. Ltd. and Others Vs Eagle Theaters and Others
Delhi High Court · (2015) 3 AD 601 : (2015) 149 DRJ 223
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts10 Mar 2015
Reliance Broadcast Network Limited and Others Vs Broadcast Engineering and Consultants India Ltd. and Others
Delhi High Court · (2015) 3 ARBLR 181 : (2015) 219 DLT 155
Arbitration and Conciliation Act, 1996 - Section 11(6), 7, 7(4), 7(4)(b), 7(4)(c)Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1Constitution of India, 1950 - Article 226
High Courts10 Mar 2015Disposed off
Subhash Chandra Agrawal and Others Vs Office of the Attorney General of India
Delhi High Court · (2015) 7 AD 50 : (2016) 1 Crimes 484 : (2015) 219 DLT 120 : (2015) 319 ELT 276 : (2015) 2 RCR(Civil) 338
Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 12, 143, 19(1)(a), 309, 76Right to Information Act, 2005 - Section 18, 2(h), 7, 8