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Delhi High Court judgments

1,37,208 judgments · page 3,719 of 6,861

High Courts10 Mar 2015Allowed

Sunil Gupta Vs Nargis Khanna

Delhi High Court · (2015) 03 DEL CK 0022

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 12 Rule 6, Order 6 Rule 17, 151Transfer of Property Act, 1882 - Section 44
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High Courts09 Mar 2015Disposed Off

Om Saran Gupta Vs Nishi Gupta

Delhi High Court · (2015) 4 BC 468

Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts09 Mar 2015Disposed off

Prem Kumar Gupta Vs Bank of India and Others

Delhi High Court · (2015) 130 SCL 489

Civil Procedure Code, 1908 (CPC) - Order 38 Rule 38, Order 39 Rule 39, Order 40 Rule 40, Order 9 Rule 9, 151Criminal Procedure Code, 1973 (CrPC) - Section 482Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 19(17), 19(25), 19(4), 19(6)
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High Courts09 Mar 2015Dismissed

Sanjay Kumar Vs UOI and Others

Delhi High Court · (2015) 5 AD 677

Border Security Force Act, 1968 - Section 23Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
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High Courts09 Mar 2015Disposed off

Chandrika Prasad Vs State

Delhi High Court · (2015) 03 DEL CK 0145

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 354Protection of Children from Sexual Offences Act, 2012 - Section 10
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High Courts09 Mar 2015Dismissed

Bundu Vs Shah Alam and Others

Delhi High Court · (2015) 6 AD 31 : (2015) 219 DLT 99 : (2015) 179 PLR 1

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2ATransfer of Property Act, 1882 - Section 52
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