High Courts27 Apr 2015
Commissioner of Income Tax-I Vs Accession Buildwell (P) Ltd.
Delhi High Court · (2015) 04 DEL CK 0325
Companies Act, 1956 - Section 117CIncome Tax Act, 1961 - Section 22, 260-A, 35D (2) (c) (iii), 56
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,692 of 6,863
High Courts27 Apr 2015Allowed
Arun Choudhary Vs The State NCT of Delhi
Delhi High Court · (2015) 2 JCC 1239
Criminal Procedure Code, 1973 (CrPC) - Section 82
High Courts27 Apr 2015Dismissed
Tushar Ranjan Mohanty Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0318
High Courts27 Apr 2015
Saroj Arora and Others Vs Mohinder Pal and Others
Delhi High Court · (2015) 04 DEL CK 0311
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, Order 43 Rule 43, 151Partnership Act, 1932 - Section 37, 42, 43Penal Code, 1860 (IPC) - Section 403, 420, 464, 467, 468
High Courts27 Apr 2015Allowed
Sunita Prem John Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2015) 04 DEL CK 0292
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 21A, 226, 30, 41, 45Delhi School Education Act, 1973 - Section 10, 11, 15
High Courts27 Apr 2015Allowed
Renu Barrot Vs The Directorate of Education and Others
Delhi High Court · (2015) 04 DEL CK 0291
Constitution of India, 1950 - Article 21A, 30, 41, 45Delhi School Education Act, 1973 - Section 11, 15Evidence Act, 1872 - Section 106
High Courts27 Apr 2015Dismissed
Ram Lakhan Vs State
Delhi High Court · (2015) 04 DEL CK 0289
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 118, 157, 8Penal Code, 1860 (IPC) - Section 376
High Courts27 Apr 2015Dismissed
Maya Jain Vs Yash Chhabra
Delhi High Court · (2015) 149 DRJ 396
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 17, Order 37 Rule 3(5), Order 37 Rule 37Evidence Act, 1872 - Section 91Negotiable Instruments Act, 1881 (NI) - Section 139
High Courts27 Apr 2015Dismissed
Maple Solutions Ltd. Vs Bank of India and Others
Delhi High Court · (2015) 04 DEL CK 0135
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 17, 18(1)
High Courts27 Apr 2015Disposed off
Maniram Sharma Vs Central Information Commission and Others
Delhi High Court · (2015) 04 DEL CK 0117
Right to Information Act, 2005 - Section 19, 19(10), 19(8)(c), 20, 20(1)
High Courts27 Apr 2015
New India Colour Co. Ltd. Vs Hanung Toys and Textiles Ltd. and Others
Delhi High Court · (2015) 04 DEL CK 0113
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37
High Courts27 Apr 2015Disposed off
Mahinder Nagpal Vs UOI and Others
Delhi High Court · (2015) 63 PTC 387
Constitution of India, 1950 - Article 226, 227Trade Marks Act, 1999 - Section 23(2), 9(1) (a)
High Courts27 Apr 2015Dismissed
Registrar, University of Delhi Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0092
Delhi Development Act, 1957 - Section 11A, 11-A, 12, 16, 17(1)Delhi Municipal Corporation Act, 1957 - Section 313Land Acquisition Act, 1894 - Section 4(1), 6
High Courts27 Apr 2015
Google Inc. and Others Vs Competition Commission of India and Others
Delhi High Court · (2015) 127 CLA 367 : (2015) ComPLR 391 : (2015) 150 DRJ 192
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17A, Order 47 Rule 1Companies Act, 1956 - Section 237(b), 240, 240A, 41(3)Competition Act, 2002 - Section 16, 19, 2(f), 2(h), 26
High Courts27 Apr 2015Dismissed
Rajendra Singh Vs State Bank of India
Delhi High Court · (2015) 2 LLJ 630
Constitution of India, 1950 - Article 226, 245, 245(1), 246, 246(1)Industrial Disputes Act, 1947 - Section 10, 10 (4A), 10(4A), 2, 2A
High Courts27 Apr 2015Dismissed
National Highways Authority of India Vs KNR-Patel (JV)
Delhi High Court · (2015) 04 DEL CK 0051
Arbitration and Conciliation Act, 1996 - Section 34
High Courts27 Apr 2015Dismissed
The Management of M.C.D. Vs Praveen Kumar and Others
Delhi High Court · (2015) 3 JCC 1667
Constitution of India, 1950 - Article 226, 227
High Courts27 Apr 2015Dismissed
K.K. Verma and Others Vs University of Delhi and Others
Delhi High Court · (2015) 150 DRJ 307
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 41 Rule 23, Order 41 Rule 23(A), Order 41 Rule 23A, Order 41 Rule 24Constitution of India, 1950 - Article 14, 226
High Courts27 Apr 2015Allowed
Onika Mehrotra and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 04 DEL CK 0030
Constitution of India, 1950 - Article 243A(4), 243P, 243Q, 243Q(1), 243RDelhi Municipal Corporation Act, 1957 - Section 11, 11(1), 2(27), 3, 3(3)