High Courts30 Apr 2015Disposed off
Council of the Institute of Chartered Accountants of India Vs Gyan Prakash Agarwal and Others
Delhi High Court · (2015) 232 TAXMAN 143
Chartered Accountants Act, 1949 - Section 21, 21(5), 22
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,690 of 6,863
High Courts29 Apr 2015Dismissed
Puran Chand Vs Pawan Kumar and Others
Delhi High Court · (2015) 2 JCC 1271
Criminal Procedure Code, 1973 (CrPC) - Section 161, 378, 397, 401, 482Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 306, 498A
High Courts29 Apr 2015
ATV Projects India Limited Vs Punjab National Bank and Others
Delhi High Court · (2015) 04 DEL CK 0337
Constitution of India, 1950 - Article 226Sick Industrial Companies (Special Provisions) Act, 1985 - Section 19(2)
High Courts29 Apr 2015Partly Allowed
Phool Singh and Others Vs State
Delhi High Court · (2015) 04 DEL CK 0330
Criminal Procedure Code, 1973 (CrPC) - Section 157, 313Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 307
High Courts29 Apr 2015Allowed
United India Insurance Company Ltd. Vs Pradeep Kumar and Others
Delhi High Court · (2015) 04 DEL CK 0316
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8Motor Vehicles Act, 1988 - Section 14
High Courts29 Apr 2015Disposed off
R. Murgadas and Others Vs Satya Pal and Others
Delhi High Court · (2015) 04 DEL CK 0315
High Courts29 Apr 2015Allowed
Shatrughan Thakur and Others Vs The Director of Education and Others
Delhi High Court · (2015) 04 DEL CK 0286
Constitution of India, 1950 - Article 21A, 30, 41, 45Delhi School Education Act, 1973 - Section 11, 15
High Courts29 Apr 2015Allowed
Vijay Kumar Gupta Vs Bijender Kumar Panwar
Delhi High Court · (2015) 04 DEL CK 0284
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 378(4), 482Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139, 140, 141
High Courts29 Apr 2015Allowed
In Re: All India Film Corporation Private Limited and Others
Delhi High Court · (2015) 04 DEL CK 0283
Companies Act, 1956 - Section 235, 236, 237, 238, 239Companies Act, 2013 - Section 19
High Courts29 Apr 2015Disposed off
BSES Yamuna Power Ltd. Vs Talupula Engineering Co.
Delhi High Court · (2015) 04 DEL CK 0163
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 73
High Courts29 Apr 2015Dismissed
Ashok Goel (Architect) Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0161
Constitution of India, 1950 - Article 226National Capital Region Planning Board Act, 1985 - Section 10
High Courts29 Apr 2015Disposed off
Maxgrow PTE Ltd. Vs Cheminova Industries (P.) Ltd.
Delhi High Court · (2015) 04 DEL CK 0140
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37
High Courts29 Apr 2015Disposed off
Ravinder Singh Payal Vs GIC Housing Finance Ltd. and Others
Delhi High Court · (2015) 04 DEL CK 0138
Constitution of India, 1950 - Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 14, 17Transfer of Property Act, 1882 - Section 58(f)
High Courts29 Apr 2015Dismissed
Parveen Kumar Beniwal Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 149 DRJ 434
Arms Act, 1959 - Section 17(3), 17(3)(b), 17(3)(c), 18Constitution of India, 1950 - Article 21, 226Penal Code, 1860 (IPC) - Section 302, 323, 336, 34, 341
High Courts29 Apr 2015Dismissed
Kumari Sushila Yadav Vs Atul Chaudhary
Delhi High Court · (2015) 04 DEL CK 0116
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Easements Act, 1882 - Section 60, 60(b)Transfer of Property Act, 1882 - Section 111
High Courts29 Apr 2015Disposed off
Asian Rubber Industries Vs Vakil and Others
Delhi High Court · (2015) 149 DRJ 325 : (2015) 146 FLR 647 : (2015) 2 LLJ 666 : (2015) LLR 809
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(oo)(bb), 25F
High Courts29 Apr 2015Disposed off
Shahnawaz Zaheer Vs Government of NCT of Delhi
Delhi High Court · (2015) 3 RCR(Civil) 699
Evidence Act, 1872 - Section 65BGuardians and Wards Act, 1890 - Section 7Hindu Minority and Guardianship Act, 1956 - Section 12, 13, 4 (4), 6, 8
High Courts29 Apr 2015Dismissed
Dharam Singh Vs Delhi Transport Corporation
Delhi High Court · (2015) 04 DEL CK 0061
Administrative Tribunals Act, 1985 - Section 21Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 279, 304A
High Courts29 Apr 2015Dismissed
Syed Moiz Quadri Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 04 DEL CK 0058
Constitution of India, 1950 - Article 226
High Courts29 Apr 2015Dismissed
Subrata Bhaumik Vs Reserve Bank of India Services Board
Delhi High Court · (2015) 04 DEL CK 0057
Constitution of India, 1950 - Article 226