High Courts30 Apr 2015
Kuldeep Sobti Vs Pahwa Buildtech Pvt. Ltd. and Others
Delhi High Court · (2015) 04 DEL CK 0320
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 17, Order 37 Rule 37, Order 6 Rule 15, Order 6 Rule 15 (1)
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Delhi High Court judgments
1,37,242 judgments · page 3,689 of 6,863
High Courts30 Apr 2015
Shivnandan Buildcon Pvt. Ltd. and Others Vs The Commissioner of Income Tax and Others
Delhi High Court · (2015) 233 TAXMAN 297
Income Tax Act, 1961 - Section 143, 143(3), 144, 153A, 264
High Courts30 Apr 2015Partly Allowed
Dharmender Pandey Vs State
Delhi High Court · (2015) 04 DEL CK 0312
Criminal Procedure Code, 1973 (CrPC) - Section 161, 304, 313, 374Penal Code, 1860 (IPC) - Section 299, 300, 302, 304
High Courts30 Apr 2015
Commissioner of Income Tax Vs Vishishth Chay Vyapar Ltd.
Delhi High Court · (2015) 281 CTR 292 : (2015) 376 ITR 576
Income Tax Act, 1961 - Section 131, 132(4), 260A, 73
High Courts30 Apr 2015
Reeta Vs State (NCT of Delhi)
Delhi High Court · (2015) 04 DEL CK 0304
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 109, 34, 363, 366A, 376
High Courts30 Apr 2015Dismissed
Sat Prakash and Others Vs State (GNCT of Delhi) and Others
Delhi High Court · (2015) 04 DEL CK 0303
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302, 364, 365
High Courts30 Apr 2015Dismissed
Appaches Security and Allied Services Private Ltd. Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 04 DEL CK 0302
Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 21, 21(b)
High Courts30 Apr 2015
Ashok Sharma Vs Vijay Kumar Gupta
Delhi High Court · (2015) 04 DEL CK 0301
Delhi Rent Control Act, 1958 - Section 14 (2), 14(1)(a), 14(1)(e), 15 (1), 26
High Courts30 Apr 2015Allowed
UOI Vs D.S. Meena
Delhi High Court · (2015) 6 ALLMR 88 : (2015) 150 DRJ 97 : (2015) 3 RCR(Civil) 863
Constitution of India, 1950 - Article 19(1)(e), 226, 33Right to Information Act, 2005 - Section 11(1), 19, 19(4), 2(f), 2(h)
High Courts30 Apr 2015Dismissed
Sanjeet Sahni Vs State
Delhi High Court · (2015) 04 DEL CK 0285
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 118, 134Penal Code, 1860 (IPC) - Section 376(2)(f)
High Courts30 Apr 2015Disposed off
State Bank of India and Others Vs Dharmendra Prasad Singh and Others
Delhi High Court · (2015) 04 DEL CK 0282
Constitution of India, 1950 - Article 14, 16, 309State Bank of India Act, 1955 - Section 43
High Courts30 Apr 2015Allowed
Arun International Vs State of Delhi and Others
Delhi High Court · (2015) 04 DEL CK 0134
Criminal Procedure Code, 1973 (CrPC) - Section 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 145 (2), 145(2)
High Courts30 Apr 2015
The Commissioner of Income Tax Vs Eicher Ltd.
Delhi High Court · (2015) 04 DEL CK 0124
Income Tax Act, 1961 - Section 43B
High Courts30 Apr 2015Disposed off
A.K. Mittal Vs Registrar, Indian Institute of Technology and Others
Delhi High Court · (2015) 04 DEL CK 0055
High Courts30 Apr 2015Disposed off
Kamlesh Kaur Sherma and Others Vs Hemanshu Malhotra and Others
Delhi High Court · (2015) 5 AD 73 : (2015) 151 DRJ 425
Penal Code, 1860 (IPC) - Section 441
High Courts30 Apr 2015Allowed
Kalicharan and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 2 JCC 1304
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2), 482Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 302, 34, 394, 397, 411
High Courts30 Apr 2015
Puri Construction P. Ltd. and Others Vs Larsen and Toubro Ltd. and Others
Delhi High Court · (2015) 04 DEL CK 0050
Arbitration Act, 1940 - Section 15, 16Arbitration and Conciliation Act, 1996 - Section 11, 17, 28, 28(1), 28(3)Constitution of India, 1950 - Article 136
High Courts30 Apr 2015Dismissed
Telewings Communication Services Pvt. Ltd. Vs VIOM Networks Ltd.
Delhi High Court · (2015) 04 DEL CK 0049
Specific Relief Act, 1963 - Section 18(c)Telegraph Act, 1885 - Section 4, 9
High Courts30 Apr 2015Dismissed
VLS Finance Ltd. Vs Southend Infrastructure Pvt. Ltd. and Others
Delhi High Court · (2015) 150 DRJ 643 : (2015) 178 PLR 21
Arbitration and Conciliation Act, 1996 - Section 34, 9Civil Procedure Code, 1908 (CPC) - Order 39 Rule 39, Order 39 Rule 4, Order 43 Rule 43, 104Constitution of India, 1950 - Article 215
High Courts30 Apr 2015Disposed off
Kartik Sawhney Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0047
Constitution of India, 1950 - Article 226