High Courts01 May 2015Dismissed
Sharad Agarwal Vs Lov Verma
Delhi High Court · (2015) 9 AD 12
Constitution of India, 1950 - Article 123Contempt of Courts Act, 1971 - Section 11, 12Indian Medical Council Act, 1956 - Section 3(1)(b)
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,688 of 6,863
High Courts01 May 2015Dismissed
Balvir Singh and Others Vs Union of India and Others
Delhi High Court · (2015) 5 AD 69
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 3
High Courts01 May 2015Dismissed
Balbir Chand Vs State (NCT of Delhi)
Delhi High Court · (2015) 6 AD 539 : (2015) 220 DLT 479
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 164, 313Evidence Act, 1872 - Section 53, 54Penal Code, 1860 (IPC) - Section 376, 506
High Courts01 May 2015Dismissed
Institute of Public Health Vs Union of India and Others
Delhi High Court · (2015) 8 AD 116 : (2015) 220 DLT 262
Constitution of India, 1950 - Article 226
High Courts01 May 2015Dismissed
Delhi State Industrial Infrastructure and Developoment Corporation Vs Roshan Real Estates Pvt. Ltd.
Delhi High Court · (2015) 5 ARBLR 86
Arbitration and Conciliation Act, 1996 - Section 34
High Courts01 May 2015Allowed
Aspire Investments Pvt. Ltd. Vs Nexgen Edusolutions Pvt. Ltd.
Delhi High Court · (2015) 5 AD 129 : (2015) 220 DLT 316 : (2015) 149 DRJ 332
Arbitration and Conciliation Act, 1996 - Section 11(6), 31, 31 (6), 31(6), 34Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 39 Rule 10Registration Act, 1908 - Section 17(1A), 23, 25, 49, 71
High Courts01 May 2015Allowed
Mohan Nair Vs Rajiv Gupta and Others
Delhi High Court · (2015) 6 AD 617 : (2015) 220 DLT 332
Contempt of Courts Act, 1971 - Section 13, 2(b)Delhi Rent Control Act, 1958 - Section 19, 25
High Courts01 May 2015Disposed off
GAIL India Limited Vs Avinash Em Projects Pvt. Ltd.
Delhi High Court · (2015) 6 AD 205 : (2015) 149 DRJ 345
Constitution of India, 1950 - Article 14, 19(1)(g), 19(6)
High Courts01 May 2015
Guru Gobind Singh Indraprastha University and Others Vs Smit Rajput and Others
Delhi High Court · (2015) 150 DRJ 281
Delhi University Act, 1922 - Section 30
High Courts01 May 2015Dismissed
Mahendra Sinsinwar and Others Vs Union of India and Others
Delhi High Court · (2015) 5 AD 716
High Courts01 May 2015Dismissed
Bishnu Das Vs Bishwatosh Das and Others
Delhi High Court · (2015) 5 AD 241
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 151Registration Act, 1908 - Section 17(2)
High Courts01 May 2015Dismissed
Goldspin Industries Ltd. Vs Authorized Officer, Canara Bank and Others
Delhi High Court · (2015) 9 AD 18 : (2015) 3 BC 257 : (2015) 220 DLT 328
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), 17
High Courts01 May 2015Allowed
Gulzar Singh Vs Guru Harkrishan Public School
Delhi High Court · (2015) 220 DLT 74
Constitution of India, 1950 - Article 226
High Courts01 May 2015Dismissed
Surinder Narang and Others Vs Madhu Rani
Delhi High Court · (2015) 05 DEL CK 0123
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts01 May 2015Dismissed
Yatender Kumar Vs The State NCT of Delhi
Delhi High Court · (2015) 5 AD 81
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Motor Vehicles Act, 1988 - Section 133Penal Code, 1860 (IPC) - Section 279, 304A, 304-A
High Courts01 May 2015Dismissed
Bikramjit Ahluwalia and Others Vs Simran Ahluwalia and Others
Delhi High Court · (2015) 05 DEL CK 0110
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 251, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A, 499, 500
High Courts01 May 2015Dismissed
Ramesh Vs The State
Delhi High Court · (2015) 9 AD 577
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 498A
High Courts30 Apr 2015
Karan Singh and Others Vs State
Delhi High Court · (2015) 04 DEL CK 0386
Arms Act, 1959 - Section 25Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 120, 120B, 161, 34, 363
High Courts30 Apr 2015Allowed
Sudhir Kumar and Others Vs State
Delhi High Court · (2015) 04 DEL CK 0381
Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 157, 161, 174Penal Code, 1860 (IPC) - Section 302, 34
High Courts30 Apr 2015
Mahamedha Urban Cooperative Bank Ltd. Vs Delhi State Cooperative Bank Ltd.
Delhi High Court · (2015) 150 DRJ 325
Banking Regulation Act, 1949 - Section 56Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7, 80Delhi Co-operative Societies Act, 2003 - Section 129, 90