High Courts05 May 2015Allowed
In Re: Genuine Enterprises Private Limited and Others
Delhi High Court · (2015) 05 DEL CK 0255
Companies Act, 1956 - Section 235, 250A, 391, 392, 393
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,687 of 6,863
High Courts05 May 2015Allowed
In Re: Rajendra Ravindra Printers Private Limited and Others
Delhi High Court · (2015) 05 DEL CK 0254
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts05 May 2015Allowed
In Re: Century Seeds Private Limited and Others
Delhi High Court · (2015) 05 DEL CK 0253
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts05 May 2015
Commissioner of Income Tax Central -II Vs Navbharat Export
Delhi High Court · (2015) 378 ITR 89
Income Tax Act, 1961 - Section 153A, 260-A
High Courts05 May 2015Disposed off
Bajaj Allianz Insurance Company Ltd. and Others Vs Sunil Kumar and Others
Delhi High Court · (2015) 05 DEL CK 0251
High Courts05 May 2015Allowed
Mohit Dhawan and Others Vs State and Others
Delhi High Court · (2015) 05 DEL CK 0240
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts05 May 2015Disposed off
Satwant Singh and Others Vs State and Others
Delhi High Court · (2015) 05 DEL CK 0239
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts05 May 2015Dismissed
J. Khushalani Vs Badarpur Thermal Power Station and Others
Delhi High Court · (2015) 5 AD 650 : (2015) 220 DLT 410
Constitution of India, 1950 - Article 226
High Courts05 May 2015
VLS Finance Ltd. Vs BMS IT Institute Private Limited and Others
Delhi High Court · (2015) 8 AD 120 : (2015) 220 DLT 113
Arbitration and Conciliation Act, 1996 - Section 11, 34, 36, 9, 9(ii)(b)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 2 Rule 2, Order 21 Rule 30, Order 21 Rule 32, Order 21 Rule 41Criminal Procedure Code, 1973 (CrPC) - Section 340
High Courts05 May 2015
All India Institute of Medical Sciences and Others Vs Kaushal K. Verma and Others
Delhi High Court · (2015) 220 DLT 446
High Courts05 May 2015Allowed
Medical Council of India Vs Amma Chandravati Educational and Charitable Trust and Others
Delhi High Court · (2016) 1 AD 124 : (2015) 220 DLT 302 : (2015) 150 DRJ 227
Constitution of India, 1950 - Article 14, 226Indian Medical Council Act, 1956 - Section 10A, 10-A, 10A (1), 10A (2) (a), 10A(2)
High Courts05 May 2015Dismissed
The Institute of Chartered Accountants of India and Others Vs Om Prakash Verma and Others
Delhi High Court · (2015) 05 DEL CK 0168
Constitution of India, 1950 - Article 14, 39(d)
High Courts05 May 2015Dismissed
F.S. Saggu Vs The Union of India and Others
Delhi High Court · (2015) 131 SCL 8
Banking Regulation Act, 1949 - Section 35ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 14, 2(1) (o), 6
High Courts05 May 2015Disposed off
Sher Singh Dagar Vs Secretary Labour GNCT of Delhi and Others
Delhi High Court · (2015) 5 AD 183 : (2015) 2 LLJ 738 : (2015) LLR 691
Constitution of India, 1950 - Article 226, 227
High Courts05 May 2015Partly Allowed
General Manager Northern Railway and Others Vs Shalav Rastogi and Others
Delhi High Court · (2015) 05 DEL CK 0134
Land Acquisition Act, 1894 - Section 4Requisitioning and Acquisition of Immovable Property Act, 1952 - Section 2(b), 23, 24, 6(1A), 6(2)
High Courts05 May 2015Disposed off
Tarun Chopra and Others Vs State (Govt. of NCT Delhi) and Others
Delhi High Court · (2015) 05 DEL CK 0131
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts05 May 2015Allowed
Pradeep and Others Vs State (N.C.T. of Delhi) and Others
Delhi High Court · (2015) 05 DEL CK 0130
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts05 May 2015Allowed
Neena Mohini Williams and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 9 AD 701 : (2015) 220 DLT 141 : (2015) 150 DRJ 346
Land Acquisition Act, 1894 - Section 17, 17(1), 17(2), 17(4), 4
High Courts05 May 2015Allowed
Kamlesh Pratap Singh Vs United Bank of India
Delhi High Court · (2015) 05 DEL CK 0122
Constitution of India, 1950 - Article 226
High Courts01 May 2015Allowed
Masih Ul Mulk Hakim Ajmal Khan Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 05 DEL CK 0402
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114, 151