High Courts06 May 2015Dismissed

Vicky Vs State of Delhi

Delhi High Court · (2015) 05 DEL CK 0270

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Evidence Act, 1872 - Section 101, 106, 114Penal Code, 1860 (IPC) - Section 302, 34, 364, 498A, 498-A
High Courts06 May 2015Disposed off

G.R. Malhotra and Others Vs Canara Bank and Others

Delhi High Court · (2015) 8 AD 32 : (2015) 220 DLT 573 : (2015) 150 DRJ 276

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17Transfer of Property Act, 1882 - Section 41, 48, 58(f), 78
High Courts06 May 2015Disposed off

R.S. Chhabra Vs Gopal Krishan Kapoor

Delhi High Court · (2015) 150 DRJ 559

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 23 Rule 3Contract Act, 1872 - Section 18, 19Specific Relief Act, 1963 - Section 28