High Courts11 May 2015Dismissed
Tek Chand Vs Union of India and Others
Delhi High Court · (2015) 220 DLT 383
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 80Land Acquisition Act, 1894 - Section 11A, 4, 6
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,683 of 6,863
High Courts11 May 2015Disposed off
SRF Foundation and Others Vs Ram Education Trust
Delhi High Court · (2015) 220 DLT 344 : (2015) 63 PTC 310
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 - Section 17Trade Marks Act, 1999 - Section 2(m), 35, 9
High Courts11 May 2015Dismissed
MCD Vs Bharat Bhushan Jain
Delhi High Court · (2015) 219 DLT 738
Delhi Municipal Corporation Act, 1957 - Section 331, 333, 334, 335, 337Howrah Municipal Corporation Act, 1980 - Section 175
High Courts11 May 2015Dismissed
Road Transport Corporation Vs Central Board of Trustees, EPF Organisation
Delhi High Court · (2015) 3 LLJ 135 : (2015) LLR 910 : (2015) LLR 697
Constitution of India, 1950 - Article 226, 227Sick Industrial Companies (Special Provisions) Act, 1985 - Section 4
High Courts11 May 2015Disposed off
Yashveer Kumar Anand Vs R.L. Anand
Delhi High Court · (2015) 05 DEL CK 0268
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts11 May 2015Disposed off
Ashesh Devendrabhai Vyas and Others Vs State of Delhi and Others
Delhi High Court · (2015) 3 BC 82 : (2015) 220 DLT 101
Criminal Procedure Code, 1973 (CrPC) - Section 251, 482Foreign Exchange Management Act, 1999 - Section 3(2)Negotiable Instruments Act, 1881 (NI) - Section 138, 145 (2)
High Courts11 May 2015Dismissed
Manoj Kumar Agarwal Vs CBI and Others
Delhi High Court · (2015) 8 AD 170 : (2015) 220 DLT 503 : (2015) 150 DRJ 332
Constitution of India, 1950 - Article 226, 227, 246Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 109, 21
High Courts11 May 2015Disposed off
Pancham Hotels Private Limited Vs Registrar of Companies
Delhi High Court · (2015) 7 AD 509 : (2015) 220 DLT 443
Companies Act, 1956 - Section 162, 560, 560(1), 560(3), 560(5)
High Courts11 May 2015Dismissed
Union of India Vs Ktech Engineers Builders Pvt. Ltd. and Others
Delhi High Court · (2015) 150 DRJ 222
Contract Act, 1872 - Section 23, 34
High Courts08 May 2015Allowed
Sumit Singh and Others Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 05 DEL CK 0273
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
High Courts08 May 2015Disposed off
Residents Welfare Association (Regd) and Others Vs Govt of NCT of Delhi and Others
Delhi High Court · (2015) 150 DRJ 76
Delhi Excise Act, 2009 - Section 11(1)
High Courts08 May 2015Disposed off
P.K.S. Bhatty Vs UOI and Others
Delhi High Court · (2015) 149 DRJ 663
High Courts08 May 2015
Narender Prakash Kohli Vs UOI and Others
Delhi High Court · (2015) 8 AD 365 : (2015) 220 DLT 165
High Courts08 May 2015Dismissed
Bhupinder Kumar Vs State
Delhi High Court · (2015) 05 DEL CK 0151
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376
High Courts08 May 2015Allowed
In Re: NIIT Limited and Others
Delhi High Court · (2015) 05 DEL CK 0148
Companies Act, 1956 - Section 101(2), 235, 250A, 391, 391
High Courts08 May 2015Allowed
In Re: RPS Vikas Castings Private Limited and Others
Delhi High Court · (2015) 05 DEL CK 0147
Companies Act, 1956 - Section 100, 100, 101, 102, 103
High Courts08 May 2015Dismissed
Apex Public School Vs Central Board of Trustees, EPF Organisation
Delhi High Court · (2015) 150 DRJ 255 : (2015) 2 LLJ 699 : (2015) LLR 675
Constitution of India, 1950 - Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, 14-B, 15, 17, 6Sick Industrial Companies (Special Provisions) Act, 1985 - Section 4
High Courts08 May 2015Dismissed
Apex Security and Detective Force Pvt. Ltd. Vs Central Board of Trustees, EPF Organisation
Delhi High Court · (2015) LLR 900
Constitution of India, 1950 - Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, 14-B, 15, 17, 6Sick Industrial Companies (Special Provisions) Act, 1985 - Section 4
High Courts08 May 2015Allowed
Dwarika Projects Ltd. Vs The Oriental Insurance Company Ltd.
Delhi High Court · (2015) 8 AD 395 : (2015) 220 DLT 155
Constitution of India, 1950 - Article 136, 226Insurance Act, 1938 - Section 64UM
High Courts07 May 2015
Praveen Mahajan and Others Vs Registrar Cooperative Societies and Others
Delhi High Court · (2015) 05 DEL CK 0404
Delhi Co-operative Societies Act, 2003 - Section 84(i)