High Courts14 May 2015Dismissed
Khalid Vs State
Delhi High Court · (2015) 6 AD 478
Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 201, 302, 34, 392
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,681 of 6,863
High Courts14 May 2015
Suresh Chandra Goyal Vs Amit Singhal
Delhi High Court · (2015) ALLMR(Cri) 470 : (2015) 3 BC 659
Contract Act, 1872 - Section 2(d)Criminal Procedure Code, 1973 (CrPC) - Section 251, 281, 313, 482Evidence Act, 1872 - Section 91, 92
High Courts14 May 2015Dismissed
Manish Vs State
Delhi High Court · (2015) 8 AD 498
Criminal Procedure Code, 1973 (CrPC) - Section 311, 313Penal Code, 1860 (IPC) - Section 34, 392, 394, 397
High Courts14 May 2015
H.S. Bedi Vs National Highway Authority of India
Delhi High Court · (2015) 8 AD 565 : (2015) 220 DLT 179 : (2015) 151 DRJ 248
Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 30Criminal Procedure Code, 1973 (CrPC) - Section 340
High Courts14 May 2015
ITD-ITD CEM JV Vs Commissioner of Trade and Taxes
Delhi High Court · (2015) 221 DLT 417 : (2015) 51 GST 784
Delhi Value Added Tax Act, 2004 - Section 26, 28, 32, 33, 34
High Courts14 May 2015Dismissed
Roshan Bhimrao Patil Vs The Secretary Deptt. of Electronics and IT and Others
Delhi High Court · (2015) 05 DEL CK 0164
High Courts14 May 2015
Guru Harkishan Public School Vs Director of Education and Others
Delhi High Court · (2015) 9 AD 281 : (2015) 221 DLT 448 : (2015) 151 DRJ 24 : (2015) LabIC 4410 : (2015) 4 LLN 660 : (2016) 1 SCT 706
Constitution of India, 1950 - Article 14, 21, 23, 30(1)Delhi School Education Act, 1973 - Section 10, 10, 10, 11, 11, 11
High Courts14 May 2015Allowed
Amulya Mysore Vs National Board of Examination and Others
Delhi High Court · (2015) 150 DRJ 667
High Courts14 May 2015
Eicher Goodearth Ltd. Vs The CIT
Delhi High Court · (2015) 378 ITR 28 : (2015) 233 TAXMAN 285
Income Tax Act, 1961 - Section 14, 36 (1) (iii), 36(1) (iii), 57, 80M
High Courts14 May 2015Allowed
Nadeem Vs The State NCT of Delhi
Delhi High Court · (2015) 05 DEL CK 0135
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 364, 364- A
High Courts14 May 2015
Commissioner of Income Tax and Others Vs Ram Kishan Kulwant Rai Charitable Trust and Others
Delhi High Court · (2015) 05 DEL CK 0107
Income Tax Act, 1961 - Section 12A, 12-A, 12AA(3), 13, 2(15)
High Courts14 May 2015Dismissed
Coventry Coil-O-Matic (Haryana) Ltd. Vs Alchemist Asset Reconstructions Co. Ltd. and Others
Delhi High Court · (2015) 3 BC 337 : (2015) 220 DLT 431 : (2015) 150 DRJ 662
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15, 15(1), 16, 17, 17(1)
High Courts14 May 2015Allowed
Rameshwar Lal Vs Escorts Finance Ltd. and Others
Delhi High Court · (2015) 05 DEL CK 0092
Arbitration and Conciliation Act, 1996 - Section 12, 13, 34, 34(2)(b)(ii)Transfer of Property Act, 1882 - Section 106
High Courts14 May 2015Dismissed
Shibli and Others Vs South Delhi Municipal Corporation and Others
Delhi High Court · (2015) 7 AD 565 : (2015) 220 DLT 427
National Capital Territory Of Delhi Laws (Special Provisions) Second Act, 2011 - Section 2
High Courts14 May 2015Dismissed
Praveen Vs State
Delhi High Court · (2015) 05 DEL CK 0038
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 34, 392, 397
High Courts13 May 2015
Devpal Singh Meena and Others Vs Union of India and Others
Delhi High Court · (2015) 05 DEL CK 0280
Constitution of India, 1950 - Article 226
High Courts13 May 2015Dismissed
Karan Singh Vs State
Delhi High Court · (2015) 05 DEL CK 0275
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 300, 302, 307, 323
High Courts13 May 2015Allowed
Superior Exim (P) Ltd. Vs Veena Associates and Others
Delhi High Court · (2015) 05 DEL CK 0265
New Delhi Municipal Council Act, 1994 - Section 247
High Courts13 May 2015
Union of India and Others Vs Hem Singh
Delhi High Court · (2015) 05 DEL CK 0264
Displaced Persons (Compensation and Rehabilitation) Act, 1954 - Section 12, 22, 24, 33, 7(1)