COURT ARCHIVE

Delhi High Court judgments

1,37,242 judgments · page 3,679 of 6,863

High Courts18 May 2015

Commissioner of Income Tax Vs M.M. AQUA Technologies Ltd.

Delhi High Court · (2015) 278 CTR 30 : (2015) 221 DLT 341 : (2015) 376 ITR 498 : (2015) 233 TAXMAN 397

Companies Act, 1956 - Section 4AIncome Tax Act, 1961 - Section 2(ac), 43B, 43B(d)Transfer of Property Act, 1882 - Section 130, 131, 132, 133, 134

High Courts18 May 2015Allowed

R.K. Associates and Hoteliers Pvt. Ltd. Vs Indian Railways Catering and Tourism Corporation (IRCTC) and Others

Delhi High Court · (2015) 05 DEL CK 0091

Constitution of India, 1950 - Article 12, 14, 226

High Courts18 May 2015Allowed

S.D. Buildwell Pvt. Ltd. Vs Rail Land Development Authority

Delhi High Court · (2015) 8 AD 442 : (2015) 220 DLT 734 : (2015) 151 DRJ 63

Arbitration and Conciliation Act, 1996 - Section 2, 2(e), 4, 42, 7Constitution of India, 1950 - Article 14, 21, 226Railways Act, 1890 - Section 4(D)

High Courts18 May 2015Allowed

Prakash G. Tahilramani Vs DDA

Delhi High Court · (2015) 05 DEL CK 0089

High Courts18 May 2015Disposed off

Govt. School Teachers Association (Migrants) Regd. and Others Vs Union of India and Others

Delhi High Court · (2015) 8 AD 602 : (2015) 220 DLT 22 : (2015) 150 DRJ 1

Constitution of India, 1950 - Article 14, 16, 226, 32, 39Police Act, 1861 - Section 17

High Courts18 May 2015

R.C. Gupta and Brothers Vs B.S.E.S. Rajdhani and Others

Delhi High Court · (2015) 6 AD 426

Arbitration Act, 1940 - Section 14, 17, 30, 33Limitation Act, 1963 - Section 5

High Courts18 May 2015

Director of Income Tax Vs Ericsson AB

Delhi High Court · (2015) 05 DEL CK 0035

Income Tax Act, 1961 - Section 133(6), 133A, 251

High Courts18 May 2015Dismissed

University of Delhi Vs Subhash Chander Chopra and Others

Delhi High Court · (2015) 05 DEL CK 0032

Constitution of India, 1950 - Article 14Payment of Gratuity Act, 1972 - Section 14, 5, 7, 7 (3-A), 7(7)

High Courts18 May 2015Allowed

Paramount Residency Private Limited and Others Vs Paramount Propbuild Private Limited

Delhi High Court · (2015) 05 DEL CK 0030

Companies Act, 1956 - Section 100, 235, 236, 237, 238

High Courts18 May 2015Allowed

Crayons Global Finance Private Limited and Others Vs Vimi Investments and Finance Private Limited

Delhi High Court · (2015) 05 DEL CK 0029

Companies Act, 1956 - Section 235, 236, 237, 238, 239

High Courts18 May 2015Disposed off

Pankaj Verma Vs Brandhouse Retails Ltd.

Delhi High Court · (2015) 05 DEL CK 0028

Civil Procedure Code, 1908 (CPC) - Section 20(c)

High Courts15 May 2015Disposed Off

Yogesh and Others Vs State GNCT of Delhi and Others

Delhi High Court · (2015) 05 DEL CK 0401

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 207, 428Penal Code, 1860 (IPC) - Section 34, 392, 397, 411

High Courts15 May 2015Dismissed

Indian Council of Agricultural Research and Others Vs Amar Singh and Others

Delhi High Court · (2015) 05 DEL CK 0394

High Courts15 May 2015Disposed off

University of Delhi and Others Vs Nalini Prabhakar

Delhi High Court · (2015) 221 DLT 249

High Courts15 May 2015

People for Animals Vs Mohazzim and Others

Delhi High Court · (2015) 3 RCR(Criminal) 94

High Courts15 May 2015Dismissed

Anoop Tariyal Vs State Bank of Patiala and Others

Delhi High Court · (2015) 6 AD 112 : (2015) LLR 705

Constitution of India, 1950 - Article 226

High Courts15 May 2015Allowed

Sanjeev Saxena Vs State (NCT of Delhi)

Delhi High Court · (2015) 9 AD 595

Criminal Procedure Code, 1973 (CrPC) - Section 227, 482Penal Code, 1860 (IPC) - Section 107, 120BPrevention of Corruption Act, 1988 - Section 11, 12, 28, 7

High Courts15 May 2015Disposed off

State and Others Vs Bhupinder Singh Bisht and Others

Delhi High Court · (2015) 7 AD 735 : (2015) 220 DLT 266

Arms Act, 1959 - Section 25, 27, 30Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 238, 239Penal Code, 1860 (IPC) - Section 120B, 141, 147, 148, 149

High Courts15 May 2015

Public Works Department and Others Vs Ashok Kumar and Others

Delhi High Court · (2015) 05 DEL CK 0291

Land Acquisition Act, 1894 - Section 17(1), 17(4), 4, 48(1), 6

High Courts15 May 2015Dismissed

K.B. Watts Vs Vipin Kalra

Delhi High Court · (2015) 7 AD 557 : (2015) 220 DLT 402

Delhi Rent Control Act, 1958 - Section 14(1)(b), 14(1)(e)Evidence Act, 1872 - Section 21