COURT ARCHIVE

Delhi High Court judgments

1,37,242 judgments · page 3,677 of 6,863

High Courts20 May 2015Allowed

Aditya Birla Nuvo Limited Vs R.S. Sales Corporation and Others

Delhi High Court · (2015) 05 DEL CK 0077

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)Criminal Procedure Code, 1973 (CrPC) - Section 340

High Courts20 May 2015Dismissed

Union of India Vs Associated Construction Co.

Delhi High Court · (2015) 05 DEL CK 0033

Arbitration and Conciliation Act, 1996 - Section 34

High Courts20 May 2015Dismissed

Jagdish Prasad Vs Delhi Development Authority

Delhi High Court · (2015) 05 DEL CK 0001

High Courts19 May 2015Dismissed

Union of India and Others Vs Ankit Kumar

Delhi High Court · (2015) 05 DEL CK 0414

Constitution of India, 1950 - Article 311(2)

High Courts19 May 2015Dismissed

Bhim Sen Batra Vs Shreyans Buildwell Pvt. Ltd.

Delhi High Court · (2015) 9 AD 592 : (2015) 221 DLT 413 : (2015) 2 RCR(Rent) 88

Delhi Rent Control Act, 1958 - Section 14, 14(1)(e), 22, 25-B, 25-B(1)

High Courts19 May 2015Dismissed

B.K. Bhagat Vs New Delhi Municipal Council

Delhi High Court · (2015) 05 DEL CK 0303

Constitution of India, 1950 - Article 12, 14, 226Easements Act, 1882 - Section 60, 60(a), 62, 63, 64Government Grants Act, 1895 - Section 2, 2(g), 3

High Courts19 May 2015Dismissed

HCL Comnet Systems Vs V. Ramgopal

Delhi High Court · (2015) 6 AD 406

Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 34(2)(b)(ii), 52

High Courts19 May 2015Dismissed

Mahanagar Telephone Nigam Ltd. Vs HCL Infotech Ltd.

Delhi High Court · (2015) 5 AD 249 : (2015) 221 DLT 62

Arbitration and Conciliation Act, 1996 - Section 34, 5

High Courts19 May 2015Allowed

Industria De Diseno Textile SA Vs Oriental Cuisines Pvt. Ltd. and Others

Delhi High Court · (2015) 8 AD 424 : (2015) 220 DLT 679 : (2015) 63 PTC 153

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Trade Marks Act, 1999 - Section 2(1)(zg)

High Courts19 May 2015

Jawahar Lal Nehru University Vs Dashrath and Others

Delhi High Court · (2015) 221 DLT 281 : (2015) 3 LLJ 224

Constitution of India, 1950 - Article 14, 16, 21, 23, 309

High Courts19 May 2015Dismissed

D.T.C. Vs Sukhbir Singh and Others

Delhi High Court · (2015) 3 LLJ 156 : (2015) LLR 741

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 33(2)(b)

High Courts19 May 2015Disposed off

Rajesh Kumar Singh Vs State of NCT Delhi and Others

Delhi High Court · (2015) 05 DEL CK 0199

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 160, 200, 482, 91Penal Code, 1860 (IPC) - Section 120B, 182, 34, 380, 406

High Courts19 May 2015Disposed off

Iffco Tokio Gen. Ins. Co. Ltd. Vs Sachin Kumar and Others

Delhi High Court · (2015) 3 ACC 300

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8, Order 20A Rule 20A, 35Motor Vehicles Act, 1988 - Section 166

High Courts19 May 2015Dismissed

Sonu Dahiya Vs State the Govt. of NCT of Delhi

Delhi High Court · (2015) 8 AD 187 : (2015) 220 DLT 625

Criminal Procedure Code, 1973 (CrPC) - Section 391, 391(2), 391(3), 391(8), 482Penal Code, 1860 (IPC) - Section 201, 302

High Courts19 May 2015

Packraft India Pvt. Ltd. Vs Central Dairy Farm and Others

Delhi High Court · (2015) 05 DEL CK 0132

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 16, 2(1)(e), 30Civil Procedure Code, 1908 (CPC) - Section 151, 47Constitution of India, 1950 - Article 141

High Courts19 May 2015Allowed

Raj Rani Vs Kashmiran Mathur and Others

Delhi High Court · (2015) 7 AD 575 : (2015) 220 DLT 474

Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1), 14(1) (e), 25-B, 25B(8)

High Courts19 May 2015

Pepsi Foods Pvt. Ltd. and Others Vs Assistant Commissioner of Income Tax and Others

Delhi High Court · (2015) 277 CTR 470 : (2015) 324 ELT 525 : (2015) 376 ITR 87 : (2015) 232 TAXMAN 78

Central Excises and Salt Act, 1944 - Section 2A, 35C, 35C(2A)Constitution of India, 1950 - Article 14, 226, 227Income Tax Act, 1961 - Section 13, 13(4), 17, 220(6), 253

High Courts19 May 2015Disposed off

Institute of Geoinformatics (P) Ltd. Vs Indian Oil Corporation Ltd. and Others

Delhi High Court · (2015) 05 DEL CK 0086

Arbitration and Conciliation Act, 1996 - Section 11, 11(6)

High Courts19 May 2015Dismissed

State Vs Vinod Kumar Yadav

Delhi High Court · (2015) 05 DEL CK 0071

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378 (1)Penal Code, 1860 (IPC) - Section 302

High Courts19 May 2015Dismissed

Sukhapal Singh and Others Vs Delhi Development Authority and Others

Delhi High Court · (2015) 05 DEL CK 0031

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10National Capital Territory Of Delhi Laws (Special Provisions) Second Act, 2011 - Section 2(c), 3, 3(2), 4Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2(g), 4(1), 4(2)(b)(i), 5(1), 9