High Courts07 May 2015Disposed off

Mallo Mal Malhotra Vs Suresh Kumar

Delhi High Court · (2015) 2 RCR(Rent) 57

Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1), 14(1) (e), 14A, 25B, 25B(4)
High Courts07 May 2015Dismissed

Abrar Vs State NCT of Delhi

Delhi High Court · (2015) 05 DEL CK 0190

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 9