High Courts29 Apr 2015
Abhishek Kumar Pandey and Others Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0056
Constitution of India, 1950 - Article 226Hindu Minority and Guardianship Act, 1956 - Section 6
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,691 of 6,863
High Courts29 Apr 2015Disposed off
Vineet Jain Vs Assistant Provident Fund Commissioner
Delhi High Court · (2015) 146 FLR 535 : (2015) LLR 625
Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 14B, 7A, 8
High Courts28 Apr 2015Disposed off
Avtar Singh and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 6 AD 347
Penal Code, 1860 (IPC) - Section 307, 34
High Courts28 Apr 2015Disposed off
Poonam Khanna and Others Vs Lav Kumar Kaul
Delhi High Court · (2015) 04 DEL CK 0329
Contract Act, 1872 - Section 23Delhi Rent Control Act, 1958 - Section 14
High Courts28 Apr 2015Dismissed
Pradeep Paswan Vs State (Govt. of NCT) Delhi
Delhi High Court · (2015) 04 DEL CK 0327
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 32, 32 (1), 32(1)Penal Code, 1860 (IPC) - Section 302
High Courts28 Apr 2015
Shri Lal Mahal Limited Vs Commissioner of Income Tax
Delhi High Court · (2015) 04 DEL CK 0307
Constitution of India, 1950 - Article 14Income Tax Act, 1961 - Section 143(1), 153(1), 153A, 260-A, 28
High Courts28 Apr 2015Dismissed
S.K. Jindal Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0294
Constitution of India, 1950 - Article 226
High Courts28 Apr 2015Dismissed
Pran Kumar Kaul Vs Indian Overseas Bank and Others
Delhi High Court · (2015) 4 LLN 359 : (2015) LLR 800
Constitution of India, 1950 - Article 226
High Courts28 Apr 2015Dismissed
Mankhanching Tombing Vs Directorate of Revenue Intelligence
Delhi High Court · (2015) 2 JCC 61
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 21(c), 50, 57, 67
High Courts28 Apr 2015
State Vs Pratap Singh
Delhi High Court · (2015) 04 DEL CK 0168
Criminal Procedure Code, 1973 (CrPC) - Section 378, 378(5)Penal Code, 1860 (IPC) - Section 279, 304A, 379
High Courts28 Apr 2015Dismissed
Soma Enterprises Limited Vs National Thermal Power Corporation
Delhi High Court · (2015) 220 DLT 83
Arbitration and Conciliation Act, 1996 - Section 11 (6), 11(6)
High Courts28 Apr 2015
S.S. Automotive Pvt. Ltd. Vs Additional Commissioner, Custom (Export Shed)
Delhi High Court · (2015) 322 ELT 879
Customs Act, 1962 - Section 108
High Courts28 Apr 2015Dismissed
Kathuria Public School and Others Vs Union of India and Others
Delhi High Court · (2015) 149 DRJ 362
Constitution of India, 1950 - Article 166(2), 226, 77(1), 77(2)Delhi Development Act, 1957 - Section 22, 22(1)Land Acquisition Act, 1894 - Section 11, 12(2), 16, 18, 18(1)
High Courts28 Apr 2015Dismissed
Riazuddin and Others Vs DDA and Others
Delhi High Court · (2015) 04 DEL CK 0075
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10
High Courts28 Apr 2015Dismissed
Ramesh Chand Vs Jamia Millia Islamia
Delhi High Court · (2015) 04 DEL CK 0038
Industrial Disputes Act, 1947 - Section 2(A)
High Courts28 Apr 2015Dismissed
Delhi Tourism and Transportation Development Corporation Limited Vs Presiding Officer, Industrial Tribunal No. III, and Others
Delhi High Court · (2015) 146 FLR 780 : (2015) LLR 778 : (2015) LLR 613
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 17-B, 25-F
High Courts27 Apr 2015Dismissed
Virender Tanwar Vs Anjali
Delhi High Court · (2015) 3 JCC 2031
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts27 Apr 2015Disposed off
Pushpa Ahuja and Others Vs State and Others
Delhi High Court · (2015) 3 JCC 1673
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 203, 204, 399Penal Code, 1860 (IPC) - Section 120B, 34, 379, 380, 406
High Courts27 Apr 2015Allowed
Surender Solanki and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 150 DRJ 577
Constitution of India, 1950 - Article 243 R(2), 243A(4), 243P, 243Q, 243Q(1)Delhi Municipal Corporation Act, 1957 - Section 11, 11(1), 2(27), 3, 3(3)
High Courts27 Apr 2015
Tirupati Metal Works Vs Commissioner of Central Excise, Delhi
Delhi High Court · (2015) 322 ELT 442