CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,37,242 judgments · page 3,693 of 6,863

High Courts24 Apr 2015Dismissed

Bhagwan Dass Vs State

Delhi High Court · (2015) 3 JCC 1701

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 292(2)(a), 354Protection of Children from Sexual Offences Act, 2012 - Section 10, 6
Read judgment
High Courts24 Apr 2015Allowed

Anil Kumar Verma Vs State

Delhi High Court · (2015) 04 DEL CK 0339

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 420Prevention of Corruption Act, 1988 - Section 13, 13(1), 13(1) (d), 13(2), 7
Read judgment
High Courts24 Apr 2015Partly Allowed

Sarfaraj Vs State

Delhi High Court · (2015) 04 DEL CK 0298

Criminal Procedure Code, 1973 (CrPC) - Section 221(1), 374 (2)Evidence Act, 1872 - Section 106, 113A, 113B, 4Penal Code, 1860 (IPC) - Section 107, 109, 304B, 306, 498A
Read judgment
High Courts24 Apr 2015Dismissed

P.C. Dhingon Vs C.B.I.

Delhi High Court · (2015) 3 JCC 1703

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 398, 399, 400Penal Code, 1860 (IPC) - Section 409, 477A, 477-A
Read judgment