High Courts23 Apr 2015Dismissed
C.D.M.O., Integrated Health Society Vs Vikas and Others
Delhi High Court · (2015) 04 DEL CK 0280
Constitution of India, 1950 - Article 226Minimum Wages Act, 1948 - Section 20, 20(2)
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,694 of 6,863
High Courts23 Apr 2015
Commissioner of Income Tax-5 Vs Jcdecaux Advertising India (P) Ltd.
Delhi High Court · (2015) 04 DEL CK 0278
High Courts23 Apr 2015Disposed off
Ved Parkash Jain Vs State, Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 04 DEL CK 0270
Criminal Procedure Code, 1973 (CrPC) - Section 154, 157, 173, 173(2), 173(8)Electricity Act, 1910 - Section 39, 44Penal Code, 1860 (IPC) - Section 34, 379, 380, 448, 506
High Courts23 Apr 2015Partly Allowed
R.S. Jindal Vs Delhi Development Authority
Delhi High Court · (2015) 150 DRJ 54
Constitution of India, 1950 - Article 226, 227
High Courts23 Apr 2015Dismissed
Union Bank of India Vs Bharat Bhushan
Delhi High Court · (2015) 04 DEL CK 0262
Industrial Disputes Act, 1947 - Section 11A
High Courts23 Apr 2015Dismissed
Yashwant Singh and Others Vs Indian Bank and Others
Delhi High Court · (2015) 04 DEL CK 0255
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(3A), 13(4), 17, 17(3)
High Courts23 Apr 2015
Commissioner of Income Tax Vs Marubeni India Pvt. Ltd.
Delhi High Court · (2015) 277 CTR 189 : (2015) 232 TAXMAN 318
Income Tax Act, 1961 - Section 260-A
High Courts23 Apr 2015
Chennai-Ennore Port Road Co. Ltd. Vs RDS Project Ltd.
Delhi High Court · (2015) 221 DLT 179
Arbitration and Conciliation Act, 1996 - Section 12, 13, 16 (2), 23(3), 34Contract Act, 1872 - Section 28 (b)
High Courts23 Apr 2015
Ravi Crop. Science Vs Union of India and Others
Delhi High Court · (2015) 220 DLT 727 : (2015) 323 ELT 558
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 108, 110, 110(1), 110(2), 110(3)
High Courts23 Apr 2015Dismissed
Food Corporation of India Vs Kapil Kumar and Co. and Partners
Delhi High Court · (2015) 04 DEL CK 0112
Arbitration and Conciliation Act, 1996 - Section 34
High Courts23 Apr 2015Dismissed
Dewan Chand Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0111
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 1, Order 21 Rule 1, Order 22 Rule 1
High Courts23 Apr 2015Dismissed
Delhi Transport Corporation Vs Kartari Devi and Others
Delhi High Court · (2015) 04 DEL CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 161Motor Vehicles Act, 1988 - Section 110, 168, 95
High Courts22 Apr 2015Disposed off
Maninder Singh Vs State and Others
Delhi High Court · (2015) 5 AD 590
Succession Act, 1925 - Section 222, 372
High Courts22 Apr 2015Dismissed
Union of India Vs O.P. Nahar
Delhi High Court · (2015) 04 DEL CK 0295
Right to Information Act, 2005 - Section 24, 7, 8(1)(h)
High Courts22 Apr 2015Dismissed
Om Prakash Vs Union of India and Others
Delhi High Court · (2015) LLR 738
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(oo) (bb), 25(B), 25(B)(2), 25(F)
High Courts22 Apr 2015Disposed off
State Govt. of NCT of Delhi Vs Dhananjay Singh
Delhi High Court · (2015) 221 DLT 264 : (2015) 3 JCC 1882
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 439, 439(2), 482Penal Code, 1860 (IPC) - Section 109, 201, 202, 302, 307
High Courts22 Apr 2015Allowed
HDFC Ergo General Insurance Company Ltd. Vs Bablu Sahni and Others
Delhi High Court · (2015) 04 DEL CK 0267
Motor Vehicles Act, 1988 - Section 163-A
High Courts22 Apr 2015Allowed
Bhupinder Singh Vs Punjab and Sind Bank
Delhi High Court · (2015) 150 DRJ 167
Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 20(2), 226Insurance Act, 1938 - Section 105
High Courts22 Apr 2015Allowed
Satya Pal Singh Dabas and Others Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (2015) 04 DEL CK 0259
Constitution of India, 1950 - Article 226
High Courts22 Apr 2015Partly Allowed
Imran and Others Vs State
Delhi High Court · (2015) 04 DEL CK 0258
Arms Act, 1959 - Section 25, 27, 3, 39Criminal Procedure Code, 1973 (CrPC) - Section 313, 82, 83Evidence Act, 1872 - Section 114, 27