High Courts03 Jul 2015Disposed off
Indosolar Ltd. Vs Union of India and Others
Delhi High Court · (2015) 6 AD 589 : (2015) 151 DRJ 195
General Clauses Act, 1897 - Section 9
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,664 of 6,863
High Courts03 Jul 2015Dismissed
S.C. Ahuja Vs N.D.M.C. and Others
Delhi High Court · (2015) 151 DRJ 244
High Courts02 Jul 2015Allowed
Rajesh Khanna Vs Union of India and Others
Delhi High Court · (2015) 151 DRJ 377
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 4, 5A, 9Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(1), 24(2)
High Courts02 Jul 2015Disposed Off
Virender Vs State
Delhi High Court · (2015) 7 AD 680
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 466, 467, 468, 471, 474
High Courts02 Jul 2015Allowed
Balbir Singh and Others Vs Deepak Kumar and Others
Delhi High Court · (2015) 6 AD 600
High Courts02 Jul 2015Dismissed
Union of India Vs Jagdamba Singh
Delhi High Court · (2015) 6 AD 558 : (2015) 222 DLT 545
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 506
High Courts02 Jul 2015Allowed
Ramesh Nagar and Others Vs State and Others
Delhi High Court · (2015) 6 AD 502
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 34
High Courts02 Jul 2015
Commissioner of Central Excise, Delhi-I Vs Hindustan Machines
Delhi High Court · (2015) 322 ELT 616
High Courts02 Jul 2015Allowed
Umed Singh Vs Union of India and Others
Delhi High Court · (2015) 6 AD 325 : (2015) 151 DRJ 709
High Courts02 Jul 2015Allowed
Rajesh Thakur Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0197
High Courts02 Jul 2015Dismissed
Ishan Education Research Society and Others Vs National Commission for Minority Educational Institutions and Others
Delhi High Court · (2015) 222 DLT 71
Constitution of India, 1950 - Article 30(1), 31National Commission for Minority Educational Institutions Act, 2004 - Section 12B, 12C, 12F, 2(f), 2(g)
High Courts02 Jul 2015
Commissioner of Income Tax, Del Vs Rajesh Vats
Delhi High Court · (2015) 07 DEL CK 0076
High Courts02 Jul 2015Dismissed
Sudhir Bansal Vs Shyama Devi and Others
Delhi High Court · (2015) 3 LLJ 540
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 304-A, 337
High Courts02 Jul 2015Dismissed
Shashi Vs State
Delhi High Court · (2015) 6 AD 553 : (2015) 222 DLT 145
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 134
High Courts02 Jul 2015Disposed off
UP Airways Ltd. Vs Pritam Singh
Delhi High Court · (2015) 7 AD 219 : (2015) 152 DRJ 276
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(s)
High Courts02 Jul 2015Dismissed
Subhash Chand Vs MCD
Delhi High Court · (2015) 6 AD 392 : (2015) 221 DLT 298 : (2015) 151 DRJ 699
Constitution of India, 1950 - Article 226, 227Limitation Act, 1963 - Section 5
High Courts02 Jul 2015Allowed
Amit Vs The State (Govt. of NCT) Delhi
Delhi High Court · (2015) 6 AD 608
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 120B, 376
High Courts02 Jul 2015Dismissed
Akshita Kohli Vs Directorate of Education and Others
Delhi High Court · (2015) 07 DEL CK 0027
High Courts02 Jul 2015Dismissed
Jhamman Lal Vs Tara Chand Sharma
Delhi High Court · (2015) 6 AD 509
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100
High Courts02 Jul 2015Allowed
Sonu Kumar and Others Vs The State of Delhi
Delhi High Court · (2015) 6 AD 384 : (2015) 3 CCR 332 : (2016) 1 Crimes 402 : (2015) 221 DLT 655 : (2015) 2 DMC 822 : (2015) 151 DRJ 291
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Dowry Prohibition Act, 1961 - Section 2Penal Code, 1860 (IPC) - Section 304B, 304-B, 306, 34, 498