High Courts02 Jul 2015Allowed

DCM Limited Vs Jassa Ram and Others

Delhi High Court · (2015) 7 AD 605 : (2015) 221 DLT 167

Constitution of India, 1950 - Article 227Delhi Municipal Corporation Act, 1957 - Section 12(4), 29(2)Delhi Rent Control Act, 1958 - Section 12, 12(4), 13, 14, 14(1)(g)
High Courts02 Jul 2015

Vidya Wati Vs Punjab Khadi Mandal

Delhi High Court · (2015) 6 AD 330 : (2015) 221 DLT 536

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10Delhi Rent Control Act, 1958 - Section 14(1)(a), 15(1)Transfer of Property Act, 1882 - Section 109, 55, 8
High Courts01 Jul 2015Disposed off

Ashok Kumar Vs State (G.N.C.T. of Delhi)

Delhi High Court · (2015) 7 AD 673

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 122, 376, 376 (2) (f), 376(2) (f), 399Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts01 Jul 2015

Harminder Singh Suri Vs Amrik Singh Suri

Delhi High Court · (2015) 6 AD 437 : (2015) 222 DLT 326

Arbitration and Conciliation Act, 1996 - Section 11, 17, 34, 34(2)(a)(iv), 9Civil Procedure Code, 1908 (CPC) - Order 20 Rule 15Partnership Act, 1932 - Section 48
High Courts01 Jul 2015Dismissed

Yash Chhabra Vs Maya Jain

Delhi High Court · (2015) 151 DRJ 316

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3(5), Order 37 Rule 37Evidence Act, 1872 - Section 17, 91
High Courts01 Jul 2015Disposed off

Power Grid Corpn. of (I) Ltd. Vs RPG Transmission Ltd.

Delhi High Court · (2015) 6 AD 625 : (2015) 4 ARBLR 353 : (2015) 221 DLT 388 : (2015) 151 DRJ 521

Arbitration and Conciliation Act, 1996 - Section 11, 4, 4(1), 7, 7(1)Civil Procedure Code, 1908 (CPC) - Section 20Stamp Act, 1899 - Section 35
High Courts01 Jul 2015Allowed

Sangeeta Batra Vs VND Foods and Others

Delhi High Court · (2015) 6 AD 650 : (2015) 4 BC 476

Delhi Rent Control Act, 1958 - Section 15, 15(1), 15(7)Negotiable Instruments Act, 1881 (NI) - Section 118(1), 138, 139Transfer of Property Act, 1882 - Section 108, 108(e), 108(q)
High Courts01 Jul 2015Dismissed

Ajit Kumar Vs Union of India and Others

Delhi High Court · (2015) 07 DEL CK 0001

Constitution of India, 1950 - Article 16(4)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, 33
High Courts30 Jun 2015Dismissed

Ajit Singh Vs CBI

Delhi High Court · (2015) 8 AD 94

Penal Code, 1860 (IPC) - Section 409Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(2)