High Courts30 Jun 2015Disposed off

Santosh Kumari Mehra Vs Om Prakash

Delhi High Court · (2015) 8 AD 529 : (2015) 9 AD 314 : (2015) 221 DLT 578 : (2015) 151 DRJ 620

Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1)(e), 25B
High Courts30 Jun 2015Dismissed

Atul Aggarwal Vs DRI

Delhi High Court · (2015) 6 AD 95

Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 67
High Courts30 Jun 2015Allowed

Shibu Vs State NCT of Delhi

Delhi High Court · (2015) 6 AD 11

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 319Penal Code, 1860 (IPC) - Section 363, 366, 376, 376 (2) (g), 506
High Courts30 Jun 2015

Lekh Raj Sharma Vs Yash Pal Gupta

Delhi High Court · (2015) 6 AD 223 : (2015) 221 DLT 585

Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 378(4)Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139
High Courts29 Jun 2015Dismissed

Anu Arora Vs The State and Others

Delhi High Court · (2015) 06 DEL CK 0057

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Hindu Marriage Act, 1955 - Section 8Penal Code, 1860 (IPC) - Section 328, 363, 366, 376, 384