High Courts06 Jul 2015Disposed off
Gaurav Katara and Others Vs State and Others
Delhi High Court · (2015) 6 AD 401
Criminal Procedure Code, 1973 (CrPC) - Section 164, 319Penal Code, 1860 (IPC) - Section 109, 363, 366, 376
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,663 of 6,863
High Courts06 Jul 2015Allowed
Samarth Mittal Vs Union of India and Others
Delhi High Court · (2015) 6 AD 498
Central Sales Tax Act, 1956 - Section 13(4) (c), 8(4)Companies Act, 2013 - Section 202Monopolies and Restrictive Trade Practices Act, 1969 - Section 13(2)
High Courts06 Jul 2015Allowed
Ircon International Ltd. Vs Union of India and Others
Delhi High Court · (2015) 6 AD 375 : (2015) 147 FLR 77 : (2016) 1 LLN 388
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2 (s)
High Courts06 Jul 2015Dismissed
V.G. Jagdishan Vs Indofos Industries Limited and Others
Delhi High Court · (2015) 147 FLR 74 : (2015) 3 LLJ 458 : (2015) LLR 1015
Industrial Disputes Act, 1947 - Section 2(k), 2A
High Courts06 Jul 2015Dismissed
Paminder Gujral and Others Vs Kirnajit Gujral and Others
Delhi High Court · (2015) 221 DLT 330 : (2015) 151 DRJ 230
Civil Procedure Code, 1908 (CPC) - Section 24Delhi High Court Act, 1966 - Section 10, 10(1), 5, 5(1), 5(2)
High Courts06 Jul 2015Dismissed
Om Prakash Sharma Vs Onida Savak Ltd. and Others
Delhi High Court · (2015) 146 FLR 1039 : (2015) 4 LLN 675 : (2015) LLR 1017
Industrial Disputes Act, 1947 - Section 25F
High Courts03 Jul 2015Allowed
Vicky Arya Vs State and Others
Delhi High Court · (2015) 8 AD 70
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 406, 498-A
High Courts03 Jul 2015Dismissed
Ramdhari Shah Vs State
Delhi High Court · (2015) 3 JCC 137
Evidence Act, 1872 - Section 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 50Penal Code, 1860 (IPC) - Section 120B
High Courts03 Jul 2015Disposed off
Narayan Kumar Vs State and Others
Delhi High Court · (2015) 7 AD 197
Criminal Procedure Code, 1973 (CrPC) - Section 145, 145(1)
High Courts03 Jul 2015Dismissed
Saroj Arora and Others Vs Mohinder Pal and Others
Delhi High Court · (2015) 6 AD 434
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 39 Rule 2AContempt of Courts Act, 1971 - Section 10, 11, 12
High Courts03 Jul 2015Dismissed
Capital Meters Limited and Others Vs S. Johnflex Industries and Others
Delhi High Court · (2015) 10 AD 70 : (2015) 221 DLT 606
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 10
High Courts03 Jul 2015Allowed
Excellent Investment Solution Vs State and Others
Delhi High Court · (2015) 7 AD 622 : (2015) 221 DLT 550
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 307, 34, 406, 420
High Courts03 Jul 2015
United India Insurance Co. Ltd. and Others Vs Sanjay Kumar and Others
Delhi High Court · (2015) 3 ACC 858
High Courts03 Jul 2015
Commissioner of Income Tax-III Vs SMCC Construction India Limited
Delhi High Court · (2015) 234 TAXMAN 14
Income Tax Act, 1961 - Section 32(1)
High Courts03 Jul 2015
Commissioner of Income Tax-09 Vs T.G. Leisure and Resorts Pvt. Ltd.
Delhi High Court · (2015) 07 DEL CK 0077
Income Tax Act, 1961 - Section 14A
High Courts03 Jul 2015
Deepak and Others Vs State and Others
Delhi High Court · (2015) 8 AD 140
Penal Code, 1860 (IPC) - Section 307, 324, 34
High Courts03 Jul 2015Dismissed
Kartar Singh Vs D.D.A.
Delhi High Court · (2015) 6 AD 321
Constitution of India, 1950 - Article 226, 32Penal Code, 1860 (IPC) - Section 304, 308, 34, 421, 468
High Courts03 Jul 2015Dismissed
BPTP Limited and Others Vs CPI India I Limited and Others
Delhi High Court · (2015) 6 AD 701 : (2015) 4 ARBLR 410 : (2015) 234 DLT 180 : (2015) 152 DRJ 292
Arbitration and Conciliation Act, 1996 - Section 17, 37, 9Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5Specific Relief Act, 1963 - Section 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 41 (c)
High Courts03 Jul 2015Allowed
Government of NCT of Delhi Vs Jangli Ram and Others
Delhi High Court · (2015) 151 DRJ 177
Land Acquisition Act, 1894 - Section 18
High Courts03 Jul 2015Disposed off
Delhi Gram Vikas Panchayat Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 7 AD 489 : (2015) 151 DRJ 167
Constitution of India, 1950 - Article 226