High Courts09 Jul 2015Disposed off
Delhi Voluntary Hospital Forum and Others Vs Ministry of Health and Family Welfare and Others
Delhi High Court · (2015) 07 DEL CK 0055
Constitution of India, 1950 - Article 14, 226
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,661 of 6,863
High Courts09 Jul 2015Allowed
Jagjit Singh Oberoi Vs Ranjeet Kaur and Others
Delhi High Court · (2015) 07 DEL CK 0054
High Courts08 Jul 2015Disposed off
Ram Lubhai Vs Sanjay Bhasin and Others
Delhi High Court · (2015) 6 AD 515
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 4
High Courts08 Jul 2015Allowed
Rekha and Others Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2015) 3 ACC 929
Fatal Accidents Act, 1855 - Section 1A, 2
High Courts08 Jul 2015
Suraj Verma and Others Vs Delhi Development Authority and Others
Delhi High Court · (2015) 3 ACC 712
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27(1) (b)Fatal Accidents Act, 1855 - Section 1A, 2
High Courts08 Jul 2015Dismissed
Jolly Videotronics Vs Satish Thapar and Others
Delhi High Court · (2015) 07 DEL CK 0168
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts08 Jul 2015Dismissed
Ram Bahadur Vs State
Delhi High Court · (2015) 3 JCC 1922
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 325, 366, 376 (2) (f)
High Courts08 Jul 2015Disposed off
Omway Build Estate Private Limited and Others Vs Ravi Sharma and Others
Delhi High Court · (2015) 3 JCC 218
Companies Act, 1956 - Section 434Criminal Procedure Code, 1973 (CrPC) - Section 251, 281, 309, 313, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 141(1), 141(2)
High Courts08 Jul 2015Allowed
Rohan Chugh and Others Vs State and Others
Delhi High Court · (2015) 3 JCC 1983
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts08 Jul 2015Disposed off
State Vs Robin
Delhi High Court · (2015) 3 JCC 1964
Criminal Procedure Code, 1973 (CrPC) - Section 350, 446, 482Delhi Police Act, 1978 - Section 122, 60Penal Code, 1860 (IPC) - Section 302, 34, 365
High Courts08 Jul 2015Dismissed
Essar Projects (India) Limited Vs Indian Oil Corporation Limited
Delhi High Court · (2015) 07 DEL CK 0048
Arbitration and Conciliation Act, 1996 - Section 37(2)(b)
High Courts08 Jul 2015Dismissed
Quamuddin and Others Vs Union of India
Delhi High Court · (2015) 3 ACC 914
Constitution of India, 1950 - Article 226Railways Act, 1890 - Section 124A, 13, 13(c), 147
High Courts08 Jul 2015Allowed
Federation of Tata Communications Employees Unions Vs UOI and Others
Delhi High Court · (2015) 07 DEL CK 0039
Constitution of India, 1950 - Article 12
High Courts08 Jul 2015Disposed off
Uber India Technology Private Limited and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0038
Motor Vehicles Act, 1988 - Section 74
High Courts07 Jul 2015Dismissed
Neera Mahajan Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 3 JCC 1938
Penal Code, 1860 (IPC) - Section 406, 417, 498A
High Courts07 Jul 2015Dismissed
Subhash Chand Vs Parkash Enterprises and Others
Delhi High Court · (2015) 147 FLR 250 : (2015) LLR 908
Industrial Disputes Act, 1947 - Section 17, 33C(1)
High Courts07 Jul 2015Allowed
Adobe Systems Incorporated and Others Vs Dhariwal and Others
Delhi High Court · (2015) 6 AD 329
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 23 Rule 3
High Courts07 Jul 2015Dismissed
Vikas Kumar and Others Vs Food Corporation of India and Others
Delhi High Court · (2015) 3 LLJ 453
High Courts07 Jul 2015Disposed off
Vishnu Sharma Vs State
Delhi High Court · (2015) 4 JCC 2354 : (2015) 3 JCC 1778
Criminal Procedure Code, 1973 (CrPC) - Section 354Penal Code, 1860 (IPC) - Section 302, 307, 324, 354
High Courts07 Jul 2015Disposed off
Manoj Jain Vs Anand Kumar Jain and Others
Delhi High Court · (2015) 4 BC 510
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 3General Clauses Act, 1897 - Section 27