High Courts07 Jul 2015
Muzaffar Ali Vs State
Delhi High Court · (2015) 4 Crimes 208 : (2015) 3 JCC 1940
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 506
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,662 of 6,863
High Courts07 Jul 2015Dismissed
Sobhnath Vs State
Delhi High Court · (2015) 07 DEL CK 0199
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 375, 376, 376(2), 376(2)(f), 506(I)
High Courts07 Jul 2015Partly Allowed
Jagjiwan Co-opp. Group Housing Society Ltd. Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0183
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
High Courts07 Jul 2015Dismissed
Manoj Jain Vs Surinder Kumar Jain and Others
Delhi High Court · (2016) ALLMR(Cri) 94 : (2015) 3 JCC 212 : (2015) 4 RCR(Civil) 649 : (2015) 4 RCR(Criminal) 624
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 3General Clauses Act, 1897 - Section 27
High Courts07 Jul 2015Dismissed
S.S. Mota Singh Jr. Model School Vs Tanjeet Kaur and Others
Delhi High Court · (2015) 9 AD 353 : (2015) 221 DLT 595 : (2015) 151 DRJ 549
Constitution of India, 1950 - Article 311, 311(2)Delhi School Education Act, 1973 - Section 8(3)
High Courts07 Jul 2015Partly Allowed
Repute Land and Leasing Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0165
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts07 Jul 2015Dismissed
Balbir Verma Vs The Indian Institute of Architects and Others
Delhi High Court · (2015) 07 DEL CK 0056
Architects Act, 1972 - Section 3, 3(3)(a), 5, 5(1), 5(2)Constitution of India, 1950 - Article 226
High Courts07 Jul 2015Dismissed
BBEL-MIPL Joint Venture Vs National Highway Authority of India
Delhi High Court · (2015) 07 DEL CK 0047
Arbitration and Conciliation Act, 1996 - Section 34Building and Other Construction Workers Welfare Cess Act, 1996 - Section 14(1), 14(3), 3, 3(1), 3(2)
High Courts07 Jul 2015Allowed
TEMA India Ltd. Vs Engineers India Ltd.
Delhi High Court · (2015) 221 DLT 348
Arbitration and Conciliation Act, 1996 - Section 28(3), 34, 34(2)(b)(ii), 34(2)(iv), 34(4)Contract Act, 1872 - Section 73, 74Sales of Goods Act, 1930 - Section 61(2)(b)
High Courts07 Jul 2015
Air India Ltd. Vs GATI Ltd.
Delhi High Court · (2015) 4 ARBLR 335
Arbitration and Conciliation Act, 1996 - Section 34, 36, 9Contract Act, 1872 - Section 39
High Courts07 Jul 2015Allowed
Ravinder Das and Others Vs The State and Others
Delhi High Court · (2015) 07 DEL CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 4Hindu Marriage Act, 1955 - Section 13B(2)
High Courts07 Jul 2015Allowed
Karan and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 07 DEL CK 0041
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts07 Jul 2015Allowed
Harpal Singh and Others Vs The State and Others
Delhi High Court · (2015) 07 DEL CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 406, 498-A
High Courts07 Jul 2015Dismissed
Murari Lal Vs D.C.M. Ltd. and Others
Delhi High Court · (2015) 146 FLR 980 : (2015) 3 LLJ 477 : (2015) 4 LLN 652
Industrial Disputes Act, 1947 - Section 10, 10(A), 25(O), 25-B, 33C(2)Payment of Gratuity Act, 1972 - Section 2(a)
High Courts07 Jul 2015Disposed off
Deepak Fertilizers and Petrochemicals Corporation Limited Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0036
Constitution of India, 1950 - Article 14, 226, 73
High Courts06 Jul 2015Allowed
Joginder Singh and Others Vs State (Govt. of NCT Delhi) and Others
Delhi High Court · (2015) 7 AD 66
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts06 Jul 2015Allowed
Krishan Kant Gupta and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0177
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts06 Jul 2015Dismissed
Riaz Munir Ahmad Vs Union of India and Others
Delhi High Court · (2015) 7 AD 57
Central Reserve Police Force Act, 1949 - Section 10(n)Constitution of India, 1950 - Article 142Penal Code, 1860 (IPC) - Section 120-B, 143, 323, 341, 354
High Courts06 Jul 2015Dismissed
Avinash Tripathi and Others Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0094
Constitution of India, 1950 - Article 226, 309, 320
High Courts06 Jul 2015
Commissioner of Income Tax- 8 Vs Sardar Exhibitors Pvt. Ltd.
Delhi High Court · (2015) 07 DEL CK 0079
Income Tax Act, 1961 - Section 271(1)(c)