High Courts09 May 2016Dismissed
Sant Lal Vs State
Delhi High Court · (2016) 165 AIC 532 : (2016) 4 CriCC 154 : (2016) 230 DLT 626
Criminal Procedure Code, 1973 (CrPC) - Section 293Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,526 of 6,888
High Courts09 May 2016Dismissed
K.B. Gupta & Anr. Vs Harbhajan Singh & Ors.
Delhi High Court · (2016) 166 AIC 593 : (2016) 3 CivCC 715 : (2016) 230 DLT 769
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151
High Courts09 May 2016Disposed Off
Horen Duarah Vs Union of India & Anr.
Delhi High Court · (2016) 231 DLT 4
Central Industrial Security Force Rules, 2001 - Rule 61(3)Constitution of India, 1950 - Article 226
High Courts09 May 2016Dismissed
Natconn Engineering Pvt. Ltd. (NEPL) Vs JITF Water Infrastructure Limited
Delhi High Court · (2016) 4 ArbiLR 67 : (2017) 1 RAJ 160
Arbitration and Conciliation Act, 1996 - Section 14
High Courts09 May 2016Dismissed
SH. Jitesh Kumar Yadav Vs Sh. Satpal Yadav And Ors.
Delhi High Court · (2016) 166 AIC 598 : (2016) 3 CivCC 841 : (2016) 231 DLT 110
Civil Procedure Code, 1908 (CPC) - Order 3B Rule 1
High Courts09 May 2016Dismissed
Hydel Constructions Private Limited Vs NHPC Limited
Delhi High Court · (2016) 230 DLT 2
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts09 May 2016Dismissed
M/s Midas Electronics Pvt. Ltd. Vs Small Industries Development Bank of India & Others
Delhi High Court · (2016) 7 ADDelhi 52 : (2016) 165 AIC 572 : (2016) 230 DLT 312 : (2017) 1 DRTC 94 : (2016) 136 SCL 261
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)Security Interest (Enforcement) Rules, 2002 - Rule 8(6)(a)
High Courts09 May 2016Allowed
Ct. Drv. Ismail Khan Vs UOI and Others
Delhi High Court · (2016) 7 ADDelhi 110 : (2016) 230 DLT 350
Constitution of India, 1950 - Article 226
High Courts09 May 2016Disposed Off
Paardarshita Public Welfare Foundation (NGO) Vs Union of India & Ors.
Delhi High Court · (2016) 157 DRJ 655
Constitution of India, 1950 - Article 226Passports Act, 1967 - Section 5(2)
High Courts06 May 2016Disposed Off
Ramandeep Singh Vs State (NCT of Delhi)
Delhi High Court · (2016) 05 DEL CK 0277
Penal Code, 1860 (IPC) - Section 363
High Courts06 May 2016Dismissed
Harsha Kaithwas - Petitioner @HASH Union of India and Another
Delhi High Court · (2016) 233 DLT 14
Constitution of India, 1950 - Article 226
High Courts06 May 2016Allowed
M.F. Rings & Bearing Races Ltd. Vs Commissioner of Customs
Delhi High Court · (2016) 337 ELT 17
High Courts06 May 2016Allowed
Madan Gopal Singhal Vs State
Delhi High Court · (2016) 231 DLT 43
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7, 8
High Courts06 May 2016Disposed Off
Anita @ Ruby Vs State NCT of Delhi
Delhi High Court · (2016) 2 JCC 146 : (2016) 5 RCRCriminal 815
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c)
High Courts06 May 2016Disposed Off
Hero Eco Tech Ltd. & Ors. Vs Hero Cycles Ltd. & Anr.
Delhi High Court · (2016) 4 ArbiLR 86 : (2016) 158 DRJ 692 : (2016) 67 PTC 221 : (2016) 6 RAJ 10
Arbitration and Conciliation Act, 1996 - Section 9
High Courts06 May 2016Disposed Off
Simplex Infrastructures Ltd. Vs Union of India
Delhi High Court · (2016) 336 ELT 385
High Courts06 May 2016Disposed Off
Ram Avtar Vs State (Nct of Delhi)
Delhi High Court · (2016) 3 JCC 1847
Penal Code, 1860 (IPC) - Section 376(2)(g)
High Courts06 May 2016Dismissed
The Principal Commissioner of Income Tax-18 Vs MS. Lata Jain
Delhi High Court · (2016) 384 ITR 543
Income Tax Act, 1961 — Section 153A
High Courts05 May 2016Disposed Off
Kiran Jain & Others Vs North Delhi Municipal Corporation and Others
Delhi High Court · (2016) 6 ADDelhi 714 : (2016) 230 DLT 318
Constitution of India, 1950 - Article 226
High Courts05 May 2016Dismissed
British Springs Co. and Another Vs Motilal Banarsi Dass
Delhi High Court · (2016) 6 ADDelhi 727 : (2016) 230 DLT 679
Delhi Rent Control Act, 1958 - Section 14(1)(e), 25B