COURT ARCHIVE

Delhi High Court judgments

1,37,750 judgments · page 3,527 of 6,888

High Courts05 May 2016Disposed Off

Mrs. Saroj Salkan Vs Mrs. Huma Singh and Ors.

Delhi High Court · (2016) 157 DRJ 388

Benami Transactions (Prohibition) Act, 1988 - Section 4(1)Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 1Hindu Succession Act, 1956 - Section 8

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High Courts05 May 2016Dismissed

Ashok Kumar Sharma Vs Jai Kumar Aggarwal

Delhi High Court · (2016) 3 PLR 15 : (2016) 2 PLR 47 : (2016) 2 RCRRent 163

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High Courts05 May 2016Dismissed

J.D. Tytler Nursery School Vs Amarjeet Kaur

Delhi High Court · (2016) AIRCC 2265 : (2016) 2 RCRRent 443 : (2016) 2 RentLR 265

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High Courts04 May 2016Disposed Off

Unitech Holdings Limited - Petitioner @HASH Deputy Commissioner of Income Tax

Delhi High Court · (2016) 290 CurTR 201

Income Tax Act, 1961 - Section 28(iv)

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High Courts04 May 2016Disposed Off

Roger Samion Vs Rashida Begum

Delhi High Court · (2017) 1 RCRRent 123 : (2016) 2 RentLR 190

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High Courts04 May 2016Allowed

Narender @ Nikhil Vs State (NCT of Delhi)

Delhi High Court · (2016) 2 JCC 1354

Penal Code, 1860 (IPC) - Section 376, 420

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High Courts04 May 2016Disposed Off

Daulat @ Kalia Vs State NCT of Delhi

Delhi High Court · (2016) 2 JCC 1393

Arms Act, 1959 - Section 25, 27Penal Code, 1860 (IPC) - Section 307

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High Courts04 May 2016Disposed Off

Commissioner of Income Tax Vs BDR Builders & Developers Ltd.

Delhi High Court · (2016) 385 ITR 111

Income Tax Act, 1961 - Section 245H(1)

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High Courts04 May 2016Dismissed

Shree Chand Vs Paradise Construction

Delhi High Court · (2016) 6 ADDelhi 73

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts04 May 2016Allowed

Gauri Shankar Vs State

Delhi High Court · (2016) 7 ADDelhi 219

Evidence Act, 1872 - Section 32(1)

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High Courts04 May 2016Dismissed

Central Coafields Ltd. Vs Anil Rubber Mills Pvt Ltd and another.

Delhi High Court · (2016) 8 ADDelhi 154 : (2016) 5 ArbiLR 44 : (2016) 3 PLR 13 : (2016) 2 PLR 45 : (2017) 1 RAJ 520

Arbitration and Conciliation Act, 1996 — Section 34

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High Courts03 May 2016Dismissed

Ravi Kumar Garg Vs Seema Gupta

Delhi High Court · (2016) 2 RCRRent 355

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B

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High Courts03 May 2016Dismissed

Kewal Krishan Jaitley Vs Acharaj Ram Kapoor

Delhi High Court · (2016) 2 RentLR 116

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts03 May 2016Disposed Off

Auto Ignition Ltd. Vs Union of India

Delhi High Court · (2016) 336 ELT 398

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High Courts03 May 2016Disposed Off

Mangali Impex Ltd. Vs Union of India

Delhi High Court · (2016) 9 ADDelhi 430 : (2016) 335 ELT 605

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High Courts03 May 2016Disposed Off

Sunny @ Sonu Vs State

Delhi High Court · (2016) 2 JCC 1359

Penal Code, 1860 (IPC) - Section 304

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High Courts03 May 2016Disposed Off

Videocon Industries Limited Vs Union of India, Ministry of Petroleum & Natural Gas

Delhi High Court · (2016) 6 ADDelhi 645 : (2016) 157 DRJ 241 : (2016) 3 PLR 1 : (2016) 6 RAJ 509

Arbitration and Conciliation Act, 1996 - Section 9Malaysian Arbitration Act, 1940 - Section 44

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High Courts03 May 2016Dismissed

Satya Pal Singh Vs State

Delhi High Court · (2016) 7 ADDelhi 263

Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302

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High Courts03 May 2016Allowed

Delhi Development Authority Vs Ramesh Chand

Delhi High Court · (2016) 7 ADDelhi 721 : (2016) 3 CivCC 678 : (2016) 231 DLT 259

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High Courts03 May 2016Disposed Off

Sushil Kumar Vs State

Delhi High Court · (2016) 2 MadWNCri 140

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