High Courts02 May 2016Disposed Off
GMR Sports Pvt. Ltd. Vs Union of India
Delhi High Court · (2016) 336 ELT 598
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,528 of 6,888
High Courts02 May 2016Allowed
State Bank of India Vs Kanahiya Lal & Anr.
Delhi High Court · (2016) 157 DRJ 403
Civil Procedure Code, 1908 (CPC) - Section 100Contract Act, 1872 - Section 2(b), 25(3), 9Limitation Act, 1963 - Section 18
High Courts02 May 2016Dismissed
Shri Sudhir Vijh Vs State & Anr.
Delhi High Court · (2016) 157 DRJ 418
Hindu Succession Act, 1956 - Section 276
High Courts02 May 2016Disposed Off
Jeet Singh Vs State of NCT Delhi
Delhi High Court · (2016) 6 ADDelhi 640
High Courts02 May 2016Dismissed
Phool Chand Vs State
Delhi High Court · (2016) 7 ADDelhi 11
Penal Code, 1860 (IPC) - Section 302, 404
High Courts02 May 2016Disposed Off
Ravindra Kumar Sood Vs NTPC
Delhi High Court · (2016) 7 ADDelhi 472
High Courts29 Apr 2016Allowed
Sunil Dutt Vs Commissioner of CUS. (General), NCH
Delhi High Court · (2016) 337 ELT 162
High Courts29 Apr 2016Disposed Off
Shabana Ali & Another Vs Farman Ali @ Shahil
Delhi High Court · (2016) 165 AIC 577 : (2016) 4 CivilLJ 500 : (2016) 230 DLT 424 : (2016) 2 DMC 728
High Courts29 Apr 2016Disposed Off
ASSIGNIA-VIL JV Vs Rail Vikas Nigam Limited
Delhi High Court · (2016) 9 ADDelhi 482 : (2016) 230 DLT 235 : (2016) 5 RAJ 508
Arbitration and Conciliation Act, 1996 - Section 11(6), 11(8), 21, 26
High Courts29 Apr 2016Disposed Off
Panna Lal Vs Neelam Chopra
Delhi High Court · (2016) 231 DLT 56 : (2016) 2 RCRRent 206
Delhi Rent Control Act, 1958 - Section 14(1)(e), 19
High Courts29 Apr 2016Allowed
Pankaj Sood Vs State (NCT of Delhi)
Delhi High Court · (2016) 5 ADDelhi 377
Penal Code, 1860 (IPC) - Section 307
High Courts29 Apr 2016Disposed Off
Anupam Saini Vs State (NCT of Delhi)
Delhi High Court · (2016) 2 JCC 1224
Criminal Procedure Code, 1973 (CrPC) - Section 438, 482
High Courts29 Apr 2016Dismissed
B.S. Bhalla Vs DDA
Delhi High Court · (2016) 5 ADDelhi 93 : (2016) 157 DRJ 59
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Apr 2016Disposed off
Sukhdin Verma and Others Vs Union of India and Others
Delhi High Court · (2016) 5 ADDelhi 259
Constitution of India, 1950 — Article 14
High Courts28 Apr 2016Dismissed
Pr. Commissioner of Income Tax-6 Vs Mitsui and Co. India Pvt. Ltd.
Delhi High Court · (2016) 289 CurTR 647 : (2016) 384 ITR 360
Income Tax Act, 1961 - Section 92CIncome Tax Rules, 1962 - Rule 10B(1)(e)(i)
High Courts28 Apr 2016Dismissed
Gaon Sabha Sahabad Daulatpur Vs Janak Raj Rawal & Ors.
Delhi High Court · (2016) 166 AIC 569 : (2016) 231 DLT 145
Limitation Act, 1963 - Section 5
High Courts28 Apr 2016Disposed Off
Tanjeet Singh Ghai & Others Vs Leela Ahuja
Delhi High Court · (2016) 2 RCRRent 259 : (2016) 1 RentLR 561
Delhi Rent Control Act, 1958 - Section 19, 38
High Courts28 Apr 2016Disposed off
Winner Constructions Private Limited Vs Union of India
Delhi High Court · (2016) 5 ADDelhi 324 : (2016) 4 ArbiLR 334 : (2016) 230 DLT 587 : (2017) 3 RAJ 299
Arbitration and Conciliation Act, 1996 — Section 11