High Courts11 May 2016Allowed
TTK Healthcare Limited Vs GNCT of Delhi & Others
Delhi High Court · (2016) 6 ADDelhi 680 : (2016) 231 DLT 12 : (2016) 157 DRJ 200
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,525 of 6,888
High Courts11 May 2016Dismissed
Joseph Massey & Others Vs Union of India
Delhi High Court · (2016) 7 ADDelhi 526 : (2016) 157 DRJ 99 : (2016) 338 ELT 522
Prevention of Money-Laundering Act, 2002 - Section 13
High Courts11 May 2016Dismissed
Commissioner Of Income Tax Vs Amar Ujala Publication Ltd.
Delhi High Court · (2016) 6 ADDelhi 765 : (2016) 231 DLT 225 : (2016) 385 ITR 54
Income Tax Act, 1961 - Section 36(L)(iii), 37(1), 57(iii)
High Courts11 May 2016Dismissed
Agarwal Tracom Pvt Ltd Vs Punjab National Bank and Others
Delhi High Court · (2016) 6 ADDelhi 593 : (2017) 1 BC 742 : (2017) 2 DCR 32 : (2016) 230 DLT 218 : (2017) 1 DRTC 797
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17(1), 34
High Courts10 May 2016Disposed Off
Ramesh Dutt Salwan Vs Shiv Dutt Salwan
Delhi High Court · (2016) 158 DRJ 601
Partition Act, 1893 — Section 2, 3
High Courts10 May 2016Disposed Off
DRI - Petitioner @HASH Khursheed Alam and Another
Delhi High Court · (2016) 233 DLT 15 : (2016) 344 ELT 105
Customs Act, 1962 - Section 111, Section 137
High Courts10 May 2016Dismissed
Bijender Singh @ Raju Parcha Vs State (Govt of NCT Delhi)
Delhi High Court · (2016) 3 JCC 2116
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 420, 427, 448, 468, 471, 506, 511
High Courts10 May 2016Disposed Off
Union of India and Others Vs Sandip Kumar Roy and Others
Delhi High Court · (2016) 9 ADDelhi 554 : (2016) 230 DLT 463
Ministry of Mines Central Geological Survey Group-A Rules, 2010 - Rule 13, 8
High Courts10 May 2016Dismissed
Jasmohan Singh & Ors. Vs Dr. Jang Bahadur Singh & Ors.
Delhi High Court · (2016) 157 DRJ 293
High Courts10 May 2016Disposed Off
Shri Balendu Lohiya & Ors. Vs Union of India & Ors.
Delhi High Court · (2016) 157 DRJ 570
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11 (2)Land Acquisition Act, 1894 - Section 31(3), 48
High Courts10 May 2016Disposed Off
United India Insurance Co. Ltd. Vs Dhan Devi
Delhi High Court · (2017) 1 ACC 314 : (2016) 4 TAC 851
Motor Vehicles Act, 1988 - Section 166, Section 168
High Courts10 May 2016Dismissed
Brig A.K. Bhutani (Retd.) Vs M/s. Central Warehousing Corporation
Delhi High Court · (2016) 231 DLT 22
High Courts10 May 2016Allowed
Gita Saran Singh Vs Sabita Oberoi and Anr.
Delhi High Court · (2016) 166 AIC 583 : (2016) 4 CivCC 193 : (2016) 231 DLT 150
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, 96
High Courts10 May 2016Disposed Off
N Block Welfare Association Vs MCD
Delhi High Court · (2016) 158 DRJ 278
Constitution of India, 1950 - Article 226
High Courts09 May 2016Disposed Off
Jagmohan Singh Sahni Vs State
Delhi High Court · (2017) 1 JCC 327
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 420
High Courts09 May 2016Disposed Off
Naresh - Petitioner @HASH State
Delhi High Court · (2016) 4 JCC 2294
Criminal Procedure Code, 1973 (CrPC) - Section 4
High Courts09 May 2016Disposed Off
Indraprastha Gas Limited Vs State
Delhi High Court · (2016) 4 JCC 2577
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 285, Section 336, Section 427
High Courts09 May 2016Disposed Off
Aotar Singh Vs Union of India
Delhi High Court · (2016) 234 DLT 10
Central Industrial Security Force Rules, 2001 - Rule 61(3)Constitution of India, 1950 - Article 226
High Courts09 May 2016Allowed
Mamta Singh Vs Aman Singh @ Faiyaz Ahmed
Delhi High Court · (2016) 6 ADDelhi 622 : (2016) 4 CivilLJ 9 : (2016) 230 DLT 457 : (2016) 2 DMC 507 : (2016) 158 DRJ 522
Hindu Marriage Act, 1955 - Section 13B(2)
High Courts09 May 2016Allowed
J.K. Mittal Vs CPIO, Under Secretary, Govt. of India
Delhi High Court · (2016) 336 ELT 301 : (2016) 3 RajdhaniLR 557