High Courts18 May 2016Disposed Off
Kariman Mahto Vs HDFC Ergo General Insurance Co Ltd.
Delhi High Court · (2016) 3 PLR 37
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,523 of 6,888
High Courts17 May 2016Disposed Of
Delhi Milk Scheme & Ors Vs Anil Kumar & Anr
Delhi High Court · (2016) 05 DEL CK 0280
High Courts17 May 2016Dismissed
Abdul Sattar Vs State (NCT of Delhi)
Delhi High Court · (2016) 7 ADDelhi 520
Evidence Act, 1872 — Section 106, 3
High Courts17 May 2016Dismissed
M/s Svogl Oil Gas & Energy Ltd. Vs Indian Oil Corporation Ltd.
Delhi High Court · (2017) 1 ADDelhi 128 : (2016) 232 DLT 180 : (2016) 6 RAJ 228
Constitution of India, 1950 — Article 226
High Courts17 May 2016Disposed Off
Major Saumitra Sarkar (Retd.) - Plaintiff @HASH Ms. Shikha Chakraborty and Others - Defendants
Delhi High Court · (2016) 233 DLT 10
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts17 May 2016Allowed
Ankita Choudhary Vs Guru Gobind Singh Indraprastha University
Delhi High Court · (2016) 10 ADDelhi 82 : (2016) 230 DLT 391
High Courts17 May 2016Dismissed
Kishore Kumar Vs State
Delhi High Court · (2016) 2 JCC 1390
Penal Code, 1860 (IPC) - Section 120B, 368
High Courts17 May 2016Dismissed
Parbhati Devi & Others Vs State
Delhi High Court · (2016) 8 ADDelhi 620 : (2016) 165 AIC 564 : (2016) 3 CriCC 301 : (2016) 4 Crimes 138 : (2016) 230 DLT 227 : (2016) 2 DMC 481
Penal Code, 1860 (IPC) - Section 302, 34, 498A
High Courts17 May 2016Disposed Off
Ali Mohmmad Khan Vs Pinki
Delhi High Court · (2016) 3 PLR 33
Motor Vehicles Act, 1988 - Section 166
High Courts17 May 2016Disposed off
Shalu Nigam and Anr. Vs The Regional Passport Officer & Anr.
Delhi High Court · (2016) 6 ADDelhi 3 : (2016) 165 AIC 548 : (2016) AIR(Delhi) 130 : (2016) 230 DLT 473 : (2016) 3 KLT 103 : (2017) 2 RCRCivil 436
Passports Act, 1967 — Section 5, 6
High Courts16 May 2016Disposed Off
Adobe Systems Incorporated Vs Assistant Director of Income Tax
Delhi High Court · (2017) 292 CurTR 407
Income Tax Act, 1961 - Section 147
High Courts16 May 2016Disposed off
Sajjan Singh Vs State
Delhi High Court · (2017) 2 ADDelhi 326
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 354, Section 376
High Courts16 May 2016Dismissed
Commissioner of Wealth Tax Vs Mohan Exports India P. Ltd
Delhi High Court · (2016) 387 ITR 252
Income Tax Act, 1961 — Section 22Wealth Tax Act, 1957 — Section 2(m)
High Courts16 May 2016Dismissed
Haridwar Parsad Singh @ H.P. Singh Vs State
Delhi High Court · (2016) 8 ADDelhi 446
Penal Code, 1860 (IPC) — Section 146
High Courts16 May 2016Allowed
Conclave Pharma Pvt Ltd. Vs Govt of NCT of Delhi & Another
Delhi High Court · (2016) 230 DLT 405
Constitution of India, 1950 - Article 226
High Courts16 May 2016Disposed Off
Dilbagh Singh & Anr. Vs State NCT of Delhi & Anr.
Delhi High Court · (2016) 5 ADDelhi 714
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 451, 506
High Courts16 May 2016Allowed
Delhi Metro Corporation Ltd. Vs M/s.Maruti Electricals & Another
Delhi High Court · (2016) 5 ADDelhi 708 : (2016) 165 AIC 554 : (2016) 3 CivCC 498 : (2016) 230 DLT 354
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Land Acquisition Act, 1894 - Section 17, 5A
High Courts16 May 2016Allowed
Bharat Singh (Deceased) Vs Union of India
Delhi High Court · (2016) 7 ADDelhi 320 : (2016) 231 DLT 20
High Courts16 May 2016Dismissed
Bhola Rishi Vs State of NCT of Delhi
Delhi High Court · (2016) 6 ADDelhi 364
High Courts16 May 2016Dismissed
Jyoti Sawroop Arora Vs Competition Commission of India
Delhi High Court · (2016) 3 CPJ 49 : (2016) 231 DLT 396 : (2016) 136 SCL 486